Sindi Antony vs Nimmy Jose
2021 Latest Caselaw 23538 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MRS. JUSTICE M.R.ANITHA
     THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                       CRL.REV.PET NO. 384 OF 2020
 AGAINST THE ORDER/JUDGMENT IN CRA 47/2020 OF DISTRICT COURT & SESSIONS
                            COURT, ERNAKULAM
  MC 115/2014 OF JUDICIAL MAGISTRATE OF FIRST CLASS - I, NORTH PARAVUR
REVISION PETITIONER/RESPONDENT NO.1:

           SINDI ANTONY
           AGED 38 YEARS
           S/O. ANTONY, KATTUPARABIL HOUSE,
           MADAPLATHURUTH, MOOTHAKUNNAM,
           ERNAKULAM DISTRICT-683 516.
           BY ADV RENJITH B.MARAR


RESPONDENTS/PETITIONER AND RESPONDENTS 2 TO 4:

     1     NIMMY JOSE
           AGED 34 YEARS
           D/O. ANTONY, KURUSUNKAL HOUSE,
           VADUTHALA, ERNAKULAM DISTRICT-682023.

     2     K.P.ANTONY
           AGED 74 YEARS
           KATTUPARABIL HOUSE, MADAPLATHURUTH,
           MOOTHAKUNNAM, ERNAKULAM DISTRICT-683 516.

     3     ROSELY ANTONY
           AGED 74 YEARS
           KATTUPARABIL HOUSE, MADAPLATHURUTH,
           MOOTHAKUNNAM, ERNAKULAM DISTRICT-683 516.

     4     LINTI ANTONY
           AGED 32 YEARS
           D/O. ANTONY, PALAKKAPPILLY HOUSE,
           VADUTHALA, ERNAKULAM DISTRICT-682 023.

           BY ADV SRI.JOHN K.GEORGE

     THIS CRIMINAL REVISION PETITION HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CRL.Rev.Pet NO. 384 OF 2020

                                2


                              ORDER

The petitioner produced copy of the judgment in

M.C.No.115/2014 dated 01.10.2020, which would show that

M.C.No.115/2014 has been dismissed by the learned Magistrate.

Hence, this criminal revision petition has become infructuous and

dismissed as infructuous.

Sd/-

M.R.ANITHA JUDGE nkr