Veena B.S vs The Secretary, Regional ...
2021 Latest Caselaw 23513 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE SATHISH NINAN
   THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                         WP(C) NO. 24397 OF 2021
PETITIONER:

              VEENA B.S.
              AGED 23 YEARS
              D/O.SHAJI T.S., GREEN LAND HOUSE, PLAVARAPOIKA, KUMMIL
              POST, KOLLAM

              BY ADV K.V.GOPINATHAN NAIR



RESPONDENTS:

     1        THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
              ATTINGAL, ANSAR COMPLEX, TB JUNCTION-HOSPITAL JUNCTION
              ROAD, MAMAM, ATTINGAL 695 101

     2        STATE TRANSPORT APPELLATE TRIBUNAL
              ERNAKULAM, PARK AVENUE ROAD, ERNAKULAM PIN 682 011

              BY SR.GOVT.PLEADER:SRI.BIMAL.K.NATH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                       2
WP(C) NO. 24397 OF 2021




                                JUDGMENT

Since the Tribunal has resumed sitting,

M.P.No.227/2021 in M.V.A.A.No.65 of 2021 shall be

considered and appropriate orders passed within one

month. Till orders are so passed, Ext.P1 interim order

passed in the M.V.A.A will continue.

Sd/-

SATHISH NINAN

JUDGE

rsr

WP(C) NO. 24397 OF 2021

APPENDIX OF WP(C) 24397/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER OF THE TRIBUNAL IN M.V.A.A.NO.65 OF 2021 DATED 13.8.2021

Exhibit P2 TRUE COPY OF THE TEMPORARY PERMIT ISSUED ON 16.8.2021

Exhibit P3 TUE COPY OF THE TEMPORARY PERMIT VALID TILL 15.11.2021

Exhibit P4 A TRUE COPY OF THE AFFIDAVIT

Exhibit P5 TRUE COPY OF THE PETITION FOR EXTENSION OF INTERIM ORDER