Muhammed Shammas vs State Of Kerala
2021 Latest Caselaw 23511 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                        WP(C) NO. 27233 OF 2020
PETITIONER :

          MUHAMMED SHAMMAS,
          AGED 24 YEARS,
          S/O. BASHEER, PILAVULLATHIL HOUSE,
          NITTUR P.O., KUTTIADI, VATAKARA,
          KOZHIKODE DISTRICT-673507.

          BY ADV P.T.SHEEJISH



RESPONDENTS :

    1     STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT,
          SECRETARIAT, THIRUVANANTHAPURAM, KERALA-695001.

    2     CONSULAR,
          PASSPORT AND VISA DIVISION, MINISTRY OF EXTERNAL
          AFFAIRS, GOVERNMENT OF INDIA, JAWAHAR LALA NEHRU
          BHAVAN, SHASTRI BHAVAN PATIALA HOUSE, INDIA GATE,
          ISIL BUILDING, DELHI-110 001.

    3     REGIONAL PASSPORT OFFICER,
          REGIONAL PASSPORT OFFICE, ERANHIPALAM POST,
          KOZHIKODE, KERALA-673006.

          BY ASGI. SRI.S.MANU
          BY SMT.SABEENA.P.ISMAIL, GOVT.PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27233 OF 2020
                                  2




                 BECHU KURIAN THOMAS, J.
               =-=-=-=-=-=-=-=-=-=-=-=-=-=
                  W.P.(C).No.27233 of 2020
               =-=-=-=-=-=-=-=-=-=-=-=-=-=
          Dated this the 25th day of November, 2021


                            JUDGMENT

The learned counsel for the petitioner submits that the

matter has become infructuous

Accordingly, this writ petition is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM