Arjun Associates vs Catholic Syrian Bank
2021 Latest Caselaw 23489 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                       WP(C) NO. 22131 OF 2021
PETITIONER:

          ARJUN ASSOCIATES,
          T.P./III/286, SOUTH BAZAR, KANNUR, KERALA PIN-670 002,
          REPRESENTED BY ITS MANAGING PARTNER SRI. GEOGO T.D.
          BY ADVS.
          C.UNNIKRISHNAN (KOLLAM)
          M.R.SUDHEENDRAN


RESPONDENTS:

    1     CATHOLIC SYRIAN BANK,
          KANNUR BRANCH, FORT ROAD, KANNUR, KERALA, PIN-670 001,
          REPRESENTED BY ITS MANAGER.
    2     ZONAL MANAGER,
          CSB BANK, ZONAL OFFICE, ALPHONSA BUILDING,
          ARAYIDATHUPALAM JUNCTION, INDIRA GANDHI ROAD,
          KOZHIKODE, KERALA , PIN 673 004.
          BY ADV C.A.JOY


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22131 OF 2021
                                      2

                   BECHU KURIAN THOMAS, J
                 ................................................
                 W.P.(C) NO.22131 OF 2021
                 ...........................................
           Dated this the 25th day of November, 2021


                              JUDGMENT

The learned counsel for the petitioner as well as the

respondents submitted that, writ petition has become

infructuous.

Accordingly this writ petition is dismissed as infructuous.

Notwithstanding the above, petitioner is directed to

submit a proposal for settlement with the Bank, within a

period of one week from the date of receipt of a copy of this

judgment. On such receipt of the proposal, the respondent

Bank shall consider the same and pass appropriate orders

thereon within 7 days thereafter.

Sd/-

BECHU KURIAN THOMAS JUDGE AJM WP(C) NO. 22131 OF 2021

APPENDIX OF WP(C) 22131/2021

PETITIONER'S EXHIBITS :

Exhibit P1 A TRUE COPY OF THE LETTER DATED 29.12.2020 SANCTIONING OTS.

Exhibit P2 TRUE COPY OF THE SALE NOTICES DATED 2.9.2021.

Exhibit P3 TRUE COPY OF THE SALE NOTICES DATED 13.9.2021.

RESPONDENT'S EXHIBITS : NIL

AJM //TRUE COPY// PA TO JUDGE