Subhi N vs Sreeraj E
2021 Latest Caselaw 23486 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
              THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
   THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                       R.P.(FC) NO.452 OF 2017

AGAINST THE ORDER IN M.C.NO.36/2015 ON THE FILE OF THE FAMILY COURT,
THALASSERY.
REVISION PETITIONER/PETITIONER:

           SUBHI N.,
           AGED 36 YEARS, D/O.HARIDASAN,
           NADUVATHEDATH HOUSE,
           MUZHAKUNNU AMSOM, PALA DESOM,
           KOTTAYAD P.O., KAKKAYANGAD,
           IRITTY TALUK, KANNUR DISTRICT-670 673.

           BY ADV SRI.CIBI THOMAS


RESPONDENT/COUNTER PETITIONER:

           SREERAJ E.,
           S/O.SUKUMARAN, AGED 46 YEARS, DRIVER,
           KALLATE HOUSE,
           VANDIKKAAN PEEDIKA, MAMBA P.O.,
           ANJARAKKANDY AMSOM, MAMBA DESOM,
           THALASSERY TALUK, KANNUR DISTRICT-670 611.

           BY ADVS.SMT.BINDUMOL JOSEPH
                   SRI.B.S.SYAMANTHAK

     THIS REV.PETITION(FAMILY COURT) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RPFC NO. 452 OF 2017
                                  -2-

                             JUDGMENT

This Revision Petition is arising from an order dismissing the

claim for maintenance raised by the revision petitioner in

M.C.No.36 of 2015 on the file of the Family Court, Thalassery. The

claim was dismissed mainly noting that an order of restitution of

conjugal rights was passed by the Family Court. It is to be noted

that the revision petitioner also filed a petition for divorce and that

was ended in dismissal. This was carried in appeal before this Court

and, this Court, by separate judgment in Mat. Appeal No.728 of

2017, allowed the appeal. The marriage, accordingly, has been

dissolved.

Taking note of the above fact, we dismiss the revision petition.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE bpr