The Manager, S.N.U.P. School, ... vs The Deputy Director Of Education
2021 Latest Caselaw 23455 Ker

WP(C) NO. 23904 OF 2021              1

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
           THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA,
                                    1943
                       WP(C) NO. 23904 OF 2021
PETITIONER/S:

              THE MANAGER, S.N.U.P. SCHOOL,
              MARU SOUTH,
              KARUNAGAPPALLY, KOLLAM-690 573.

              BY ADVS.
              K.SUNITHA VINOD
              KALYANI.S.VINOD



RESPONDENTS :

       1      THE DEPUTY DIRECTOR OF EDUCATION,
              OFFICE OF THE DDE, KOLLAM-691 009.

       2      THE ASSISTANT EDUCATIONAL OFFICER,
              OFFICE OF THE AEO, KARUNAGAPPALLY,
              KOLLAM-690 518.




              SMT. NISHA BOSE, SR. GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    25.11.2021,    THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 23904 OF 2021                2

                                 JUDGMENT

The petitioner had approached this Court seeking issuance of

directions tothe 2nd respondent to issue the User ID and password of

Samanwaya Portal and for incidental directions.

2. The learned Government Pleader has placed on record the order

dated 22.11.2021 issued by the 1st respondent.

3. It is submitted by Smt. Sunita Vinod that in view of the order

passed by the 1st respondent, the grievance of the petitioner stands

redressed.

In that view of the matter, this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE IAP

APPENDIX OF WP(C) 23904/2021

PETITIONER(S) EXHIBITS

EXHIBIT P1 A TRUE COPY OF ORDER NO.C/1110/2021 DATED 03.08.2021 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P2 A TRUE COPY OF THE JUDGMENT OF HON'BLE HIGH COURT OF KERALA IN WPC NO.17865/2021 DATED 27.09.2021.

EXHIBIT P3 A TRUE COPY OF THE JUDGMENT IN CMA NO.10/2020 OF THE ADDL. DISTRICT COURT, KOLLAM DATED 07.08.2020.

EXHIBIT P4 A TRUE COPY OF THE REPRESENTATION DATED 10.08.2021 SUBMITTED BEFORE THE 2ND RESPONDENT.

EXHIBIT P5 A TRUE COPY OF THE LETTER DATED 07.10.2021 ADDRESSED TO THE 2ND RESPONDENT.

EXHIBIT P6 A TRUE COPY OF THE LETTER NO.C/1110/2021 DATED 07.10.2021 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P7 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2021 SUBMITTED BEFORE THE 1ST RESPONDENT.

EXHIBIT P8 A TRUE COPY OF THE REPRESENTATION DATED 12.10.2021 SUBMITTED BEFORE THE 1ST RESPONDENT.

EXHIBIT P9 A TRUE COPY OF THE LETTER NO.C-2158/2021 DATED 13.10.2021 ISSUED BY THE 2ND RESPONDENT.

RESPONDENT(S) EXHIBITS : NIL