Joy Joseph vs The Authorized Officer
2021 Latest Caselaw 23443 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

THURSDAY, THE 25TH DAY OF NOVEMBER 2021/4TH AGRAHAYANA, 1943

                   WP(C) NO. 25538 OF 2021

PETITIONER:

          JOY JOSEPH
          AGED 61 YEARS, S/O. LATE JOSEPH,
          VENGALOOR HOUSE,
          HOUSING BOARD COLONY, NEAR TOWN HALL,
          KANJIRAPPALLY P.O, KANJIRAPPALLY,
          KOTTAYAM DISTRICT, PIN 686 507
          BY ADVS.
          SRI.NOBLE MATHEW
          SRI.P.M.JOSEPH


RESPONDENTS:



    1     THE AUTHORIZED OFFICER
          CENTRAL BANK OF INDIA,
          VAZHOOR BRANCH, DEVASWOM BOARD BUILDING,
          N 11220, KODUNGOOR, VAZHOOR,
          KOTTAYAM DISTRICT 686 504
    2     THE BRANCH MANAGER
          CENTRAL BANK OF INDIA,
          VAZHOOR BRANCH, DEVASWOM BOARD BUILDING,
          N 11220, KODUNGOOR, VAZHOOR,
          KOTTAYAM DISTRICT 686 504
    3     THE SECRETARY
          MINISTRY OF HUMAN RESOURCE DEPARTMENT,
          DEPARTMENT OF HIGHER EDUCATION,
          GOVERNMENT OF INDIA,
          SHASTRI BHAVAN, NEW DELHI 110 115


          BY SRI S.MANU, ASGI
          ADV.K.M.ANEESH, SC
 W.P.(C) No.25538/21                 -:2:-




       THIS     WRIT    PETITION    (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON    25.11.2021,   THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.25538/21                 -:3:-




                     BECHU KURIAN THOMAS, J.
                       ------------------------------------
                       W.P.(C) No.25538 of 2021
                      --------------------------------------
                Dated this the 25th day of November, 2021

                               JUDGMENT

Learned counsel for the respondent submitted that since there

are no bidders pursuant to Ext.P5 notice for sale, the auction will not

take place.

The said submission is recorded and the writ petition is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE vps

APPENDIX OF WP(C) 25538/2021

PETITIONER EXHIBITS Exhibit P1 PHOTOSTAT COPY OF THE DISBURSEMENT LETTER ISSUED BY THE 2ND RESPONDENT DATED 28-11-2013 Exhibit P2 PHOTOSTAT COPY OF THE SANCTION ADVICE4 TO THE BORROWER ISSUED BY THE 2ND RESPONDENT ON 26-11-2013 Exhibit P3 PHOTOSTAT COPY OF THE LETTER DO NO. 11-

4/2010-U.S ISSUED BY THE 3RD RESPONDENT TO ALL THE CHIEF SECRETARIES OF THE STATES/UNION TERRITORIES DATED 21-04-

Exhibit P4 PHOTOSTAT COPY OF THE LAWYER NOTICE DATED 17-09-2018 ISSUED BY THE COUNSEL FOR THE 2ND RESPONDENT TO THE PETITIONER.

Exhibit P5 PHOTOSTAT COPY OF THE SALE NOTICE ISSUED BY THE 1ST RESPONDENT DATED 08-11-2021