Jithin K vs The Secretary General
2021 Latest Caselaw 23348 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
   THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                        WP(C) NO. 17031 OF 2021
PETITIONER/S:

           JITHIN K.,
           AGED 24 YEARS
           S/O. CHANDRAN K., KALLEN HOUSE, KUNHIMANGALAM,
           THEKKUMBAD, KOOVAPPURAM P.O., KANNUR-670309.

           BY ADV CHITRA JOHNSON



RESPONDENT/S:

     1     THE SECRETARY GENERAL,
           ASSOCIATION OF INDIAN UNIVERSITIES (SPORTSBOARD), AIU
           HOUSE, 16 KOTLA MARG, NEWDELHI-110002.

     2     UNIVERSITY OF KANNUR,
           THAVAKKARA CIVIL STATION P.O., KANNUR-670002, REPRESENTED
           BY ITS REGISTRAR.

     3     THE PRINCIPAL,
           SCHOOL OF PHYSICAL EDUCATION AND SPORTS SCIENCE, KANNUR
           UNIVERSITY, MANGATTUPARAMBA CAMPUS P.O., KANNUR DISTRICT-
           670567.

           BY ADVS.
           SMT.O.M.SHALINA,, SC, ASSOCIATION OF INDIAN UNIVERSITIES
           M.SASINDRAN
           I.V.PRAMOD




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17031 OF 2021
                                       2



                             JUDGMENT

Learned counsel for the petitioner submits that the respondent

has complied the order of this Court dated 17.8.2021.

In view of the submission made by the learned counsel for the

petitioner, the writ petition is ordered to be closed.

Sd/-

sab AMIT RAWAL

JUDGE WP(C) NO. 17031 OF 2021

APPENDIX OF WP(C) 17031/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF BONAFIDE CERTIFICATE DATED 16/08/2021 ISSUED TO THE PETITIONER.

Exhibit P2 TRUE COPY OF SSLC BOOK OF THE PETITIONER.

Exhibit P3 TRUE COPY OF THE CERTIFICATE DATED 16/08/2021 ISSUED BY THE HEAD OF DEPARTMENT SCHOOL OF PHYSICAL EDUCATION AND SPORTS SCIENCE.

Exhibit P4 TRUE PHOTOCOPY OF THE ORDER BY THE ASSOCIATION OF INDIAN UNIVERSITIES (SPORTS BOARD) DATED 28/07/2017.

Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 16/12/2019 IN WPC NO. 29282/2019 DOWNLOADED FROM THE OFFICIAL WEBSITE OF THE HIGH COURT.

Exhibit P6 TRUE COPY OF INTERIM ORDER DATED 17/03/2021 IN WPC NO.6882/2021.