Citation : 2021 Latest Caselaw 23343 Ker
Judgement Date : 25 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHIRCY V.
Thursday, the 25th day of November 2021 / 4th Agrahayana, 1943
OP(C) NO. 1691 OF 2020
OS 269/2012 OF PRINCIPAL SUB COURT / COMMERCIAL COURT, PALAKKAD.
PETITIONERS/ DEFENDANTS 1 TO 3:
1. GOPALASWAMI AGED 58 YEARS S/O LATE VELAYUDHAN POOSARI,RESIDING AT
KANDANARAKKAM,MALAYAMPALLAM,VADAVANNUR POST,CHITTUR TALUK,PALAKKAD
DISTRICT.
2. PONNAMMA, AGED 60 YEARS W/O LATE MANIKKAN,RESIDING AT KALAMOOLI
HOUSE,AMBATTUPALAYAM,CHITTUR COLLEGE ROAD, AMABATTUPALAYAM,CHITTUR
COLLEGE POST, CHITTUR,PALAKKAD.
3. SHANMUGHAN, AGED 55 YEARS S/O LATE VELAYUDHAN POOSARI,RESIDING AT
KANDANARKKAM,MALAYAMPALLAM,VADAVANNUR POST,CHITTUR TALUK,PALAKKAD
DISTRICT.
BY ADV: SMT. B.SHAMEERA.
RESPONDENTS/ PLAINTIFF 1 TO 4/ DEFENDANTS 5 TO 11:
1. LAKSHMI AGED 68 YEARS W/O LATE VELAYUDHAN POOSARI, RESIDING AT
ANDIKULAMBUKALAM, ANAMARI POST,KOLLENGODE,CHITTUR TALUK, PALAKKAD
DISTRICT-678 506.
2. VIJAYAN, AGED 68 YEARS S/O LATE VELAYUDHAN POOSARI,RESIDING AT
ANDIKULAMBUKALAM, ANAMARI POST, KOLLENGODE, CHITTUR
TALUK,PALAKKAD DISTRICT-678 506.
3. CHANDRAN, AGED 68 YEARS S/O LATE VELAYUDHAN POOSARI, RESIDING AT
ANDIKULAMBUKALAM, ANAMARI POST,KOLLENGODE, CHITTUR TALUK,PALAKKAD
DISTRICT-678 506.
4. MALLIKA, AGED 68 YEARS D/O LATE VELAYUDHAN POOSARI, RESIDING AT
ANDIKULAMBUKALAM, ANAMARI POST,KOLLENGODE,CHITTUR TALUK, PALAKKAD
DISTRICT-678 506.
5. RAJAMANI, AGED 70 YEARS S/O GOVINDAN CHETTIAR,RESIDING AT
KANDANARKKAM, MALAYAMPALLAM, VADAVANNUR POST, CHITTUR
TALUK, PALAKKAD DISTRICT-678 504.
6. MANICKAN, AGED 64 YEARS S/O GOVINDAN CHETTIAR,RESIDING AT
KANDANARAKKAM, MALAYAMPALLAM, VADAVANNUR POST, CHITTUR
TALUK, PALAKKAD DISTRICT-678 504.
7. VISALAKSHI, AGED 58 YEARS W/O LATE PARAMESWARAY,RESIDING AT
KALAMOOLI HOUSE, MEPPARAMBA, MELAMURI.P.O, PALAKKAD-678 012.
8. KANNAMMA, AGED 61 YEARS W/O MAHADEVAN,RESIDING AT KARATHUPARAMBU
HOUSE, VADAVANNUR POST, CHITTUR TALUK,PALAKKAD-678 504.
9. VALLIYAMMA ALIAS SUBHA, AGED 57 YEARS W/O SELVARAJ, RESIDING AT
MAMBRAM, PUDUNAGARAM, CHITTUR, PALAKKAD-678 101.
10. SUBRAMANIAN, AGED 56 YEARS S/O LATE KUNJAPPAN CHETTIAR,RESIDING AT
KANDANARAKKAM, MALAYAMPALLAM, VADAVANNUR POST, CHITTUR
TALUK, PALAKKAD DISTRICT-678 504.
11. KANAKAM, AGED 53 YEARS W/O.RAJU,RESIDING AT MURIKKULI HOUSE,
PALLASSENA.PO,CHITTUR TALUK, PALAKKAD DISTRICT-678 505.
This OP (Civil) having come up for orders on 25-11-2021 upon
perusing the letter dated 16-09-2021 of the Principal Sub Judge, Palakkad
and this court's judgment dated 03-12-2020 in the OP(C), the court on the
same day passed the following.
[PTO]
SHIRCY V., J
---------------------------------------------
O.P.(C) 1691 of 2020
------------------------------------------------------
Dated this the 25th day of November, 2021
ORDER
As per the judgment dated 03.12.2020 in O.P.(C) 1691 of
2020 this court has directed the learned Principal Sub Judge,
Palakkad to dispose of O.S.No.269 of 2012 within a period of four
months from the date of receipt of a copy of this judgment. Now
the learned Principal Sub Judge has sought for, extension of time
for a period of three months to dispose of the matter. Request
seems to be quite reasonable. Therefore, extension of time, as
sought for is granted.
The learned Principal Sub Judge, Palakkad shall dispose
of O.S.No.269 of 2012 within a period of three months from
today. Communicate the order.
Sd/-
SHIRCY V.
JUDGE
SMA
25-11-2021 /True Copy/ Assistant Registrar
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