Vijayalekshmi.V vs Ponnamma Saraswathy
2021 Latest Caselaw 23221 Ker

RFA No.245/2020                                1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                      THE HONOURABLE MR. JUSTICE P.SOMARAJAN
          Wednesday, the 24th day of November 2021 / 3d Agrahayana, 1943
                       IA.NO.1/2020 IN RFA NO. 245 OF 2020
                      OS 67/1995 OF SUB COURT,NEYYATTINKARA
   PETITONERS/APPELLANTS:

      1. VIJAYALEKSHMI.V, AGED 70 YEARS, W/O. BALAKRISHNAN, T.C.26/2131,
         STATUE ROAD, VANCHIYOOR VILLAGE, G.P.O THIRUVANANTHAPURAM,
         PIN-695001.

    AND OTHERS

   RESPONDENTS/RESPONDENTS:

      1. PONNAMMA SARASWATHY, V.S.NIVAS, THALAYAL DESOM, ATHIYANNOOR VILLAGE,
         ATHIYANNOOR P.O., NEYATTINKARA-695 123

    AND OTHERS



          Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the impugned judgment,till the disposal of this
   appeal and     R.F.A No.360 of 2003 this Hon'ble Court.



          This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this Court's
   order dated 29.10.2021 in IA 1/2021, and upon hearing the arguments of M/S
   M.S.UNNIKRISHNAN, ALEENA MARIA JOSE, M.ARDRA KRISHNAN, SUSAN JACOB,
   K.SUNIL, RINU.S.ASWAN & V.S.SREEJITH, Advocates for the petitioners and of
   SRI. D.AJITHKUMAR, Advocate for R12 to R15, R30, R31, R35 to R37, R54 &
   R55, M/S. L.MOHANAN & LIGEY ANTONY, Advocates for R22, and SRI.THOMAS M.
   JACOB, Advocate for R17 & R18, the court passed the following:

                                          ORDER

Interim order is extended until further orders.

Sd/- P.SOMARAJAN JUDGE

24-11-2021 /True Copy/ Assistant Registrar