Citation : 2021 Latest Caselaw 23213 Ker
Judgement Date : 24 November, 2021
RSA No.748/2021 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
Wednesday, the 24th day of November 2021 / 3rd Agrahayana, 1943
IA.NO.1/2021 IN RSA NO. 748 OF 2021
AS 111/2014 OF II ADDITIONAL DISTRICT COURT,MAVELIKKARA
OS 209/2008 OF MUNSIFF COURT,HARIPAD
PETITIONER/APPELLANT:
LALI AGED 57 YEARS, W/O. GOPAKUMAR, VETTIYAMPARAMBIL HOUSE,
(PANICKEN VEETTIL), KOTTE MURI, THRIKKUNNAPUZHA VILLAGE,
KARTHIKAPPALLY TALUK, FROM ASWATHY NIVAS, AYIKKATTU MOOLA MURI,
CHINGOLI VILLAGE, KARTHIKAPALLY TALUK.
RESPONDENTS/RESPONDNT:
RAJEENA AGED 47 YEARS, W/O. SHAJI, PATHAZHAPARAMBU HOUSE,
KIZHAKKEKARA THEKKU MURI, THRIKKUNNAPUZHA VILLAGE, KARTHIKAPPALLY
TALUK-690 516.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the operation
and execution of the judgment and decree dated 01.08.2014 in
OS.No.209/2008 on the file of the Munsiff Court, Haripad, confirmed in
AS.111/2014 of the Additional District-II,Mavelikkara, pending disposal of
the Second Appeal.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S.S.SANAL KUMAR, BHAVANA V, T.J.SEEMA, Advocates for the petitioner,
the court passed the following:
ORDER
Heard the learned counsl for the petitioner/appellant.
Operation and execution of the judgment and decree dated 01.08.2014 in OS.No.209/2008 of the Munsiff Court, Haripad, as confirmed in AS.No.111/2014 of the Addl.District Court-II, Mavelikkara, stand stayed for a period of three months.
Sd/- N.ANIL KUMAR JUDGE
24-11-2021 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!