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Peedikayullaparambath ... vs P.P.Raveendran
2021 Latest Caselaw 23202 Ker

Citation : 2021 Latest Caselaw 23202 Ker
Judgement Date : 24 November, 2021

Kerala High Court
Peedikayullaparambath ... vs P.P.Raveendran on 24 November, 2021
RSA No.508/2021                               1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
            Wednesday, the 24th day of November 2021/3rd Agrahayana, 1943

                       IA.NO.1/2021 IN RSA NO. 508 OF 2021(B)


                        AS 17/2019 OF THE SUB COURT, VATAKARA

                     OS.243/2014 OF THE MUNSIFF COURT,NADAPURAM


   PETITIONERS/APPELLANTS:


      1. PEEDIKAYULLAPARAMBATH CHANDRAMATHI, D/O KUNHIKANARAN,AGED 65 YEARS,
         SWASTHAM, VALAYAM AMSOM, DESOM,VATAKARA TALUK, KOZHIKODE DISTRICT.

    And others

   RESPONDENT/RESPONDENT:

          P.P.RAVEENDRAN, S/O KUNHIKANARAN, AGED 63 YEARS, ROOPIKA HOUSE,
          NIRMALAGIRI P.O.,RAMAPURAM ROAD, KANDAMKUNNU AMSOM, KAITHERI DESOM,
          THALASSERY TALUK, KANNUR DISTRICT.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment and decree dated 10.06.2019 in OS.No.243/2014 on the file
   of the Court of the Munsiff, Nadapuram as confirmed in the judgment and
   decree in AS.No.17/2019 on the file of the Court of the Subordinate
   Judge,Vatakara pending disposal of the above regular second appeal in this
   Hon'ble Court.

        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 15.11.2021 and upon hearing the arguments of
   M/S.M.GOPIKRISHNAN NAMBIAR, K.JOHN MATHAI, JOSON MANAVALAN, KURYAN THOMAS,
   PAULOSE C. ABRAHAM, RAJA KANNAN, R.CHETHAN KRISHNA, Advocates for the
   petitioners and of M/S.P.B.KRISHNAN, P.B.SUBRAMANYAN, SABU GEORGE & MANU
   VYASAN PETER, Advocates for the Respondent, the court passed the
   following:

                                         ORDER

Interim order stands extended till 06.12.2021.

Post on 06.12.2021.

Sd/- N.ANIL KUMAR

JUDGE

24-11-2021 /True Copy/ Assistant Registrar

 
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