Kerala High Court
Tahir.R vs The Union Of India on 24 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 24TH DAY OF NOVEMBER 2021 / 3RD AGRAHAYANA,
1943
WP(C) NO. 24438 OF 2021
PETITIONER/S:
1 TAHIR.R., AGED 78 YEARS
S/O.MOIDU.K.P., RESIDING AT THUSHARA,
S.N.COLLEGE ROAD, THOTTADA P.O., KANNUR-670 007.
2 RAKHI.T., AGED 46 YEARS
W/O.K.P.PRASHANTHAN, RESIDING AT AKSHARA,
CHALAKUNNU, P.O.THOTTADA, KANNUR-670 007.
3 VALSAN.K.J., AGED 57 YEARS
S/O.JOSEPH.K.V., RESIDING AT KAROTTUMALA,
PERUMPADAVU, KARIPAL P.O., THIMIRI,
CHEPPARAPADAVA, KANNUR-670 581.
4 SURESH BABU.O.K., AGED 52 YEARS
S/O.KUNHAN, RESIDING AT OMPATHEDATHIL HOUSE,
VIMALANGAR P.O., MANANTHAVADY, WAYANAD-670 645.
5 SAJI THOMAS, AGED 51 YEARS
S/O.THOMAS MUNDACKAL, MUNDACKAL HOUSE, KORAN
PEEDIKA, PARIYARAM P.O., KANNUR-670 502.
6 PRASAD.K.R.K., AGED 60 YEARS
S/O.RAMAN.K., RESIDING ATSANATHANA, ADUTHILA
NORTH, PAYANGADI P.O., KANNUR-670 803.
7 MOHAMED GAZALI BIN ABUBAKAR, AGED 50 YEARS
S/O.ABOOBACKER, RESIDING AT BINBAKAR,
KANNOTHUMCHAL, NEAR FOREST OFFICE, KANNUR THANA
P.O., KANNUR-670 012.
8 P.D.RAJAN, AGED 67 YEARS
S/O.DIVAKARAN, RESIDING AT KALEEKAL THEKKETHIL
HOUSE, NOORANAD P.O., ALAPPUZHA-690 504.
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W.P.(C). No. 24438 of 2021
9 KURUVILA KURIAN, AGED 71 YEARS
S/O.KURIAN, RESIDING AT KIZHAKUM VELITHARA,
NEDUMUDI THEKKE MURI, CHAMBAKKULAM P.O.,
NEDUMUDI, ALAPPUZHA-688 505.
10 N.K.SASANKAN NAIR, AGED 70 YEARS
S/O.K.KUNJURAMAN NAIR, TC 65/61,
SOORYAMANGALAM, NEAR BNVHS, THIRUVALLAM P.O.,
THIRUVANANTHAPURAM-695 027.
11 V.SARATHCHANDRA BABU, AGED 62 YEARS
S/O.VIDHYADHARAN, RESIDING AT B.S.BHAVAN,
CHENKULAM P.O., POOYAPPILLI, CHENKULAM, KOLLAM-
691 510.
12 C.V.VISWANATHAN NAIR, AGED 74 YEARS
S/O.P.K.VSSU PILLAI, RESIDING AT SUPRADEEPAM,
TC 9/2048, KURUP'S LANE, SASTHAMANGALAM P.O.,
THIRUVANANTHAPURAM-695 010.
13 RAJI.P.R., AGED 35 YEARS
W/O.SINU BABU, RESIDING AT VAYYETT, NELLANAD,
VENJARAMMOODU P.O., THIRUVANANTHAPURAM-695 607.
14 MURALEEDHARAN PILLAI.K.G., AGED 75 YEARS
S/O.GOVINDA PILLAI, RESIDING AT KADAMPALLIL,
KUNNEL MUKKU, MOTTACKAL, THEVALAKARA P.O.,
KOLLAM-690 524.
15 SANIL KUMAR.K.B., AGED 52 YEARS
S/O.K.R.BHASKARA MENON, SREEBHADRAM, PALLIPURAM
P.O., CHERTHALA, ALAPPUZHA-688 541.
16 SONEY THOMAS, AGED 57 YEARS
S/O.THOMAS, RESIDINGA T C 212, VAKKAYIL,
KAITHAVANA, SANATHANAPURAM P.O., ALAPPUZHA-688
003.
BY ADVS.
NIRMAL V NAIR
NIVED K.V
AJAI BABU
MARY SALINI
RESPONDENT/S:
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W.P.(C). No. 24438 of 2021
1 THE UNION OF INDIA,
REPRESENTED BY SECRETARY, HEALTH AND FAMILY
WELFARE DEPARTMENT, NEW DELHI-110 001.
2 THE STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, TRIVANDRUM-695 001.
3 THE SECRETARY, HEALTH AND FAMILY WELFARE
DEPARTMENT,
STATE OF KERALA, GOVERNMENT SECRETARIAT,
TRIVANDRUM-695 001.
OTHER PRESENT:
SMT.VIDYA KURIAKOSE, GP, SRI.S.MANU, ASGI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.11.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
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W.P.(C). No. 24438 of 2021
P.V.KUNHIKRISHNAN, J.
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W.P.(C) No.24438 of 2021
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Dated this the 24th day of November, 2021
JUDGMENT
The above writ petition is filed challenging an ordinance.
Subsequently, an Act is already published in the official gazette
on 14.11.2021 as "The Kerala State Medical Practitioners Act,
2021". In the light of the above, if the petitioner is aggrieved
by the same, the petitioner is free to challenge the same.
With the above observation, this writ petition is closed.
sd/-
P.V.KUNHIKRISHNAN
JUDGE
das
W.P.(C). No. 24438 of 2021
APPENDIX OF WP(C) 24438/2021
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY KERALA STATE MEDICAL
PRACTITIONERS ORDINANCE 2021
(ORDINANCE NO.43 OF 2021) WAS
PUBLISHED AS GAZETTE
NO.3970/LEG.H1/2021/LAW, TRIVANDRUM
DATED 24.02.2021.
Exhibit P2 A TRUE COPY OF THE NOTIFICATION NO.40
DATED 21.-09.2020 OF THE MINISTRY OF
LAW AND JUSTICE.
Exhibit P3 A TRUE COPY OF THIS ORDER NO.(MS)
114/11/DATED 21.02.2011.
Exhibit P4 A COPY OF TRAVANCORE COCHIN MEDICAL
PRACTITIONERS ACT.
Exhibit P5 A TRUE COPY OF THE HOMEOPATHY CENTRAL
COUNCIL ACT 1973 (ACT NO/59 OF 1973).
Exhibit P6 A TRUE COPY OF THE JUDGMENT IN OP
NO.997/1986 DATED 02.11.1987.
Exhibit P7 A TRUE COPY OF THE ORDER BEARING
NO.7530/G2/01/H&FWD DATED 27.03.2001.
Exhibit P8 A TRUE COPY OF THE COMMON JUDGMENT IN
OP NO.2390 OF 1993 AND 3510 OF 1991
DATED 03.02.1998.
Exhibit P9 A COPY OF THE JUDGMENT IN OP 2875/2003
DATED 23.06.2005.
Exhibit P10 A TRUE COPY OF THE INDIAN MEDICINE
CENTRAL COUNCIL ACT 1970.
Exhibit P11 A TRUE COPY OF THE ORDER NO.(MS)
NO.145/09 TRIVANDRUM DATED 04.06.2009.
Exhibit P12 A TRUE COPY OF THE INTERIM ORDER DATED
23.03.2021 IN WPC NO.7488 OF 2021 ON
THE FILES OF THIS HONOURABLE COURT.
W.P.(C). No. 24438 of 2021
Exhibit P13 A TRUE COPY OF THE INTERIM ORDER DATED
06.09.2-021 IN WPC NO.7488 OF 2021 ON
THE FILES OF THIS HONOURABLE COURT.
