Saji.C.G. & Others vs State Of Kerala And Others
2021 Latest Caselaw 23190 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   WEDNESDAY, THE 24TH DAY OF NOVEMBER 2021 / 3RD AGRAHAYANA, 1943
                         W.P.(C) NO.19678 OF 2011
PETITIONERS:

     1     SAJI.C.G.,
           AGED 31 YEARS, S/O.C.A.GOPI,
           CHAKKALACKAL HOUSE,
           S.VAZHAKULAM P.O., ALUVA-683 105.

     2     JIJO S.,
           VATTETHUPARAMBIL HOUSE,
           AMMANKOVIL ROAD, NORTH PARAVUR-683 513.

     3     LAL S.L.,
           SRAMBICAL HOUSE,
           KOZHIKKADU ROAD, KARUPADANNA, PALLINADA,
           EAST VALLIVATTOM P.O., PIN-680 124.

     4     AJILAL B.,
           KARTHIKA, T C 20/86-2,
           MELARNNOR, KARAMANA P.O., THIRUVANANTHAPURAM.

     5     MOHAMMED AL FAHAD S.,
           ZAMZAM MANZIL,
           T C 43/70 (3) THOTTAM, MANAKKAD P.O.,
           THIRUVANANTHAPURAM-695 009.

     6     SELVAKUMAR M.N.,
           KOKKUDATHUKUD HOUSE,
           PANIPARA P.O., NAGENCHERRY, KOTHAMANGALAM.

     7     ROY JOSEPH,
           KOLENCHERRY HOUSE,
           KOZHIPPILLY P.O., KODAMUNDA JN.,
           KOTHAMANGALAM.

     8     SUNISH,
           NO.4 PRANAVAM, KAIRALI NAGAR
           KAKKANAD, KOCHI-30.
 W.P.(C) NO.19678 OF 2011
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     9      T.I.ABDUL LATHIF,
            THIKUTTATHIL HOUSE,
            RAILWAY STATION ROAD, EDAPPALLY, KOCHI-24.

    10      MIDHUN WILSON,
            MANIKKAKTHUPARAMBIL HOUSE,
            MELADOOR P.O.

    11      C.K.KUNJUMOHAMMED,
            CHUNDEAKATTE HOUSE,
            KARUPADANNA P.O., PIN-680 670, THRISSUR.

    12      V.P.REMESH,
            VATTETHUPARAMBIL HOUSE,
            KIZHAKKEPURAM, POOSADIPADY,
            NORTH PARAVUR.

    13      SIMON,
            PUKATHOOR HOUSE,
            KOTTUVALLY, NORTH PARAVUR.

    14      M.S.RASHEED,
            MADAYIPARAMBIL HOUSE,
            MANJALY, NORTH PARAVUR.

    15      V.P.SANTHOSH,
            VATTETHUPARAMBIL HOUSE,
            NEAR PERUVARAM TEMPLE, KIZHAKKEPURAM,
            NORTH PARAVUR.

    16      NIJU K.V.,
            KODUVELIPADY HOUSE,
            ASAMANNOOR P.O., PUNNAYAM,
            PERUMBAVOOR.

    17      RAJEEV K.K.,
            KIZHAKKEPURATH HOUSE,
            PADUVAPURAM P.O., PALISSERY-683 582.

    18      P.M.SUNIL KUMAR,
            PADATHUPARAMBIL,
            PADUVAPURAM P.O., PALISSERY-683 582.
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                               -3-

    19      C.R.SATHYAJITH VARMA,
            HIMALAYA, CHIRAKKAL KOVILAKAM,
            KUTHUKUZHY, KOTHAMANGALAM.

    20      DR.P.L.VIJAYAMMAL,
            BIJILI, T C 25/3336, VRA B 14,
            VANCHIYOOR,, THIRUVANANTHAPURAM-695 035.

    21      SUBHA S.S.,
            MAHIMA, T C 25/3336, VRA B 15,
            VANCHIYOOR, THIRUVANANTHAPURAM.

    22      RASIYA GAFOOR,
            PUTHENPURAYIL HOUSE,
            JARAM ROAD, GURUVAYOOR.

    23      RAHNA ABDUL GAFOOR,
            PUTHENPURAYIL HOUSE,
            JARAM ROAD, GURUVAYOOR.

    24      SAHEENA SALIM,
            PUTHENPURAYIL HOUSE,
            JARAM ROAD, GURUVAYOOR.

    25      SHANIDA,
            PUTHENPURAYIL HOUSE,
            JARAM ROAD, GURUVAYOOR.

    26      SOUDHA JALEEL,
            PUTHENPURAYIL HOUSE,
            JARAM ROAD, GURUVAYOOR.

    27      DR. ANIF V.MAKKAR,
            HOMOEOPATHIC MEDICAL CENTRE,
            COLLEGE JUNCTION, KOTHAMANGALAM.

    28      JESSINA MAJEED,
            THAIPARAMBIL HOUSE,
            PUTHUPPADI P.O., MUVATTUPUZHA.

    29      MARY IYPE,
            VATHAYATTU HOUSE,
            MULAVOOR P.O., PUTHUPPADY,
            MUVATTUPUZHA.
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                               -4-

    30      TIJO JOSEPH,
            PADANNAKKAL HOUSE,
            NETTOOR P.O., MARADU, ERNAKULAM.
    31      JOSELY.S.,
            26/1724 C, THOMAS ESTATE BUILDING,
            THEVARA, ERNAKULAM-682 013.
            BY ADVS.SRI.K.RAMAKUMAR (SR.)
                    SRI.T.RAMPRASAD UNNI
                    SMT.SMITHA GEORGE


RESPONDENTS:

     1      STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM-695 001.
     2      THE DIRECTOR GENERAL OF POLICE,
            THIRUVANANTHAPURAM-695 001.
     3      THE CRIME BRANCH
            REPRESENTED BY THE SUPERINTENDENT OF POLICE,
            THIRUVANANTHAPURAM-695 001.
     4      SRI.ABDUL AZEEZ.K.A.,
            AGED 40 YEARS,KUDILIL HOUSE,
            NEAR EDAPPALLY TOLL, SHOBA ROAD,ERNAKULAM-682 024
            (BEST VENTURE MARKETING, 3RD FLOOR,
            ROYAL PLAZA, BRIDGE ROAD, ALUVA).
     5      SRI.P.MANOJ KUMAR,
            AGED 36 YEARS,
            KEETHANAM HOUSE,
            CALICUT ROAD, VELLARAMKUNNU,
            KALPETTA, WAYANAD - 673 121.
     6      KERALA STATE LEGAL SERVICES AUTHORITY
            NIYAMA SAHAYA BHAVAN,
            HIGH COURT PREMISES, KOCHI-682 031
            REPRESENTED BY ITS MEMBER SECRETARY.
 R1-R3&R6 SMT.VIDYA KURIAKOSE, GOVERNMENT PLEADER
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.11.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) NO.19678 OF 2011
                                 -5-

                     P.V.KUNHIKRISHNAN, J.
          --------------------------------------------------
                    W.P.(C) No.19678 of 2011
          --------------------------------------------------
          Dated this the 24th day of November, 2021
          --------------------------------------------------
                            JUDGMENT

The learned counsel for the petitioners submits that he is not

pressing this writ petition. Therefore, this writ petition is

dismissed as not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bpr