Sivankutty S vs Hindustan Newsprint Ltd. & Others
2021 Latest Caselaw 23153 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   WEDNESDAY, THE 24TH DAY OF NOVEMBER 2021 / 3RD AGRAHAYANA, 1943
                         W.P.(C) NO.31416 OF 2011
PETITIONER:

              SIVANKUTTY S.,
              VRINDAVANAM,
              EX-SERVICEMEN'S COLONY P.O.,
              PACHA PALODE, TRIVANDURM-695 562.

              BY ADV SRI.B.GOPAKUMAR


RESPONDENTS:

     1        HINDUSTAN NEWSPRINT LTD.
              REPRESENTED BY ITS MANAGING DIRECTOR,
              NEWSPRINT NAGAR, KOTTAYAM DISTRICT, PIN-686 616.

     2        DEPUTY GENERAL MANAGER (FDP),
              HINDUSTAN NEWS PRINT LTD.,
              NEWSPRINT NAGAR.P.O, KOTTAYAM DISTRICT, PIN-686 616.

     3        EXECUTIVE (FDP),
              HINDUSTAN NEWSPRINT LTD.,
              FDP ZONAL OFFICE, KULAMAVU,
              MOOLAMATTOM.P.O, IDUKKI DISTRICT-685 589.

              BY ADV SRI.V.KRISHNA MENON

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.11.2021, ALONG WITH W.P.(C) NO.30479/2011, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 W.P.(C) NOS.30479 & 31416 OF 2011
                                     -2-


             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  WEDNESDAY, THE 24TH DAY OF NOVEMBER 2021 / 3RD AGRAHAYANA,
                                    1943
                       WP(C) NO. 30479 OF 2011
PETITIONER:

            SIVANKUTTY S.,
            VRINDAVANAM,
            EX-SERVICEMEN'S COLONY P.O.,
            PACHA-PALODE, THIRUVANANTHAPURAM-695 562.

            BY ADV SRI.B.GOPAKUMAR


RESPONDENTS:

     1      HINDUSTAN NEWSPRINT LTD.
            REPRESENTED BY ITS MANAGING DIRECTOR,
            NEWSPRINT NAGAR, KOTTAYAM DISTRICT-686 616.

     2      DEPUTY GENERAL MANAGER (FDP),
            HINDUSTAN NEWS PRINT LTD.,
            NEWSPRINT NAGAR.P.O.,
            KOTTAYAM DISTRICT-686 616.

            BY ADV SRI.V.KRISHNA MENON

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.11.2021, ALONG WITH W.P.(C) NO.31416/2011, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) NOS.30479 & 31416 OF 2011
                                    -3-

                     P.V.KUNHIKRISHNAN, J.
          --------------------------------------------------
              W.P.(C) Nos.30479 & 31416 of 2011
          --------------------------------------------------
          Dated this the 24th day of November, 2021
          --------------------------------------------------
                              JUDGMENT

The learned counsel for the petitioner submits that there is

no instruction from the parties. Therefore, these writ petitions are

dismissed for non-prosecution.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bpr