Antony(Died) vs Mariakutty
2021 Latest Caselaw 23021 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
         THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
 TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA,
                          1943
                  RSA NO. 1317 OF 2005
  AS 259/2004 OF V ADDITIONAL DISTRICT COURT, ERNAKULAM
  OS 366/1999 OF II ADDITIONAL MUNSIFF COURT, ERNAKULAM
APPELLANTS/APPELLANTS/DEFENDANTS 1 & 4:

    1    ANTONY(DIED)
         S/O.THOMMI,MULLAPARAMBIL HOUSE, KAMOKODAM KARA,,
         POONITHURA VILLAGE, KANAYANNOOR TALUK.

         ADDL. APPELLANTS 3 TO 7 IMPLEADED

    2    THADDEUS JAMES SO.LATE GEORGE
         MULLAPARAMBIL HOUSE, KARNOKODAM KARA,,
         POONITHURA VILLAGE, KANAYANNOOR TALUK.

 ADDL.A3 PHILOMINA,
         W/O.M.T.ANTNOY,MULLAPARAMBIL HOUSE, MAY FIRST
         ROAD, THAMMANAM P.O.

 ADDL.A4 MINI,
         W/O.GEORGE JACOB, W/O.GEORGE JACOB,
         CHERAKKAPARMABIL HOUSE, GANDHI JAYANTHI ROAD,
         THAMMANAM P.O.

 ADDL.A5 GEORGE JOSEPH,
         S/O.M.T.ANTONY, MULLAPARAMBIL HOUSE, MAY FIRST
         ROAD, THAMMANAM P.O.

 ADDL.A6 REJINA RANI M.A.,
         W/O.JOSEPH, THOPPIL HOUSE, EROOR P.O., PIN-682
         306.
 RSA NO. 1317 OF 2005

                            ..2..

 ADDL.A7 SINI, W/O.K.G.SEBASTIAN,
         KOMAROTH HOUSE, KANIYAKUNNATH LANE, VENNALA
         P.O., KOCHI-28.

           (THE LEGAL HEIRS OF DECEASED 1ST APPELLANT ARE
           IMPLEADED AS ADDL.APPELLANTS 3 TO 7 AS PER THE
           ORDER DATED 23.02.2018 IN IA.575/2018)

          BY ADVS.
          SRI.P.V.GEORGE(ONAKKOOR)
          SMT.MANJU RAJAN
          SRI.REJI GEORGE



RESPONDENTS/RESPONDENTS/PLAINTIFFS 1 TO 7 AND DEFENDANTS
2, 3 & 5 TO 7:

    1      MARIAKUTTY
           KANJIRATHIL PARAMBIL HOUSE, KARNOKODAM KARA,,
           POONITHURA VILLAGE, KANAYANNOOR TALUK.

    2      JOSEPH SO.VAREETH
           POLLAKATTU HOUSE, EDAPPALLY VILLAGE,, KANAYANOOR
           TALUK.

    3      ELSY DO.JOSEPH
           POLLAKATTU HOUSE, EDAPPALLY VILLAGE,,
           KANAYANNOOR TALUK.

    4      THOMAS SO.JOSEPH
           POLLAKATTU HOUSE, EDAPPALLY VILLAGE,,
           KANAYANNOOR TALUK.

    5      GEORGE SO.JOSEPH
           POLLAKATTU HOUSE, EDAPPALLY VILLAGE,,
           KANAYANNOOR TALUK.

    6      THRESSIA DO.JOSEPH
           CHIRAYAKAKAM KARA, POLLAKATTU HOUSE,, VARAPUZHA
           VILLAGE, PARUR.
 RSA NO. 1317 OF 2005

                                   ..3..

    7          FRANCIS SO.JOSEPH
               POLLAKATTU HOUSE, EDAPPALLY VILLAGE,,
               KANAYANNOOR TALUK.

    8          DOMINIC SO.LATE GEORGE
               MULLAPARAMBIL HOUSE, KARNOKODAM KARA,,
               POONITHURA VILLAGE, KANAYANNOOR TALUK.

    9          JOHN JOSEPH SO.LATE GEORGE
               MULLAPARAMBIL HOUSE, KARNOKODAM KARA,,
               POONITHURA VILLAGE, KANAYANNOOR TALUK.

    10         ANTONY JOB SO.LATE GEORGE
               MULLAPARAMBIL HOUSE, KARNOKODAM KARA,,
               POONITHURA VILLAGE, KANAYANNOOR TALUK.

    11         DAVIS SO.PAULOKUTTY
               PERUMAYAM VEEDU, SREEMOOLANAGARAM,, CHOWARA
               VILLAGE, ALUVA.

    12         ANJU DAVIS DO.DAVIS
               REPRESENTED BY FATHER & GUARDIAN DAVIS,,
               PERUMAYAM VEEDU, SREEMOOLANAGARAM,, CHOWARA
               VILLAGE, ALUVA.

            BY ADVS.
            SRI.JOE JOSEPH KOCHIKUNNEL
            SRI.VARGHESE PREM




        THIS    REGULAR   SECOND    APPEAL    HAVING    COME    UP    FOR
ADMISSION       ON   23.11.2021,    THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 RSA NO. 1317 OF 2005

                              ..4..




                          JUDGMENT

The learned counsel for the appellants filed a

memo stating that the appeal is not pressed.

The memo is recorded.

Resultantly, this RSA is dismissed as not

pressed. There would be no order as to costs.

Pending applications, if any, stand closed.

Sd/-

N.ANIL KUMAR

JUDGE Bka/23.11.2021