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Mount Zion Medical College vs Kerala University Of Health ...
2021 Latest Caselaw 22946 Ker

Citation : 2021 Latest Caselaw 22946 Ker
Judgement Date : 23 November, 2021

Kerala High Court
Mount Zion Medical College vs Kerala University Of Health ... on 23 November, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
                        WP(C) NO. 17134 OF 2021


PETITIONER/S:

          MOUNT ZION MEDICAL COLLEGE,
          (UNDER CHARITABLE EDUCATIONAL AND WELFARE SOCIETY)
          CHAYALODE P.O., EZHAMKULAM, ADOOR,
          PATHANAMTHITTA DISTRICT, REPRESENTED BY ITS CHAIRMAN,
          K.J. ABRAHAM.

          BY ADVS.
          S.VINOD BHAT
          ANAGHA LAKSHMY RAMAN
          GREESHMA CHANDRIKA.R


RESPONDENTS :

    1     KERALA UNIVERSITY OF HEALTH SCIENCES,
          THRISSUR 680 596, REPRESENTED BY ITS REGISTRAR.

    2     THE NATIONAL MEDICAL COMMISSION,
          REPRESENTED BY ITS SECRETARY, POCKET 14, SECTOR-8,
          DWARKA PAHSE-1, NEW DELHI 110077.

    3     MEDICAL ASSESSMENT AND RATING BOARD (MARB),
          NATIONAL MEDICAL COMMISSION (NMC),
          POCKET 14, SECTOR-8, DWARKA PAHSE-1,
          NEW DELHI 110077.

          BY ADVS.
          SRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF HEALTH
          SCIENCES
          SRI. TITUS MANI


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.11.2021, ALONG WITH WP(C).27844/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 27844 OF 2020
& WP(C) NO. 17134 OF 2021             2




            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
                    WP(C) NO. 27844 OF 2020
PETITIONER/S:

           MOUNT ZION MEDICAL COLLEGE
           (UNDER CHARITABLE EDUCATIONAL AND WELFARE SOCIETY),
           CHAYALODE P.O., EZAMKULAM, ADOOR,
           PATHANAMTHITTA DISTRICT,
           REPRESENTED BY ITS CHAIRMAN, K.J.ABRAHAM

           BY ADV JESTIN MATHEW


RESPONDENTS :

    1      THE KERALA UNIVERSITY OF HEALTH SCIENCE
           THRISSUR 680 596, REP.BY ITS REGISTRAR

    2      THE NATIONAL MEDICAL COMMISSION
           REP.BY ITS SECRETARY POCKET -14, SECTOR - 8,
           DWARKA PHASE-1, NEW DELHI-110 077, INDIA.

          BY ADV SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY OF
          HEALTH SCIENCES


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.11.2021, ALONG WITH WP(C).17134/2021, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27844 OF 2020
& WP(C) NO. 17134 OF 2021                  3




                                 JUDGMENT

A memo has been filed by the learned counsel appearing for the

petitioner stating that instructions have been received from his party not to

proceed with the writ petition as it concerns the grant of consent of

affiliation for the academic year 2021-2022. It is submitted by the learned

counsel that reserving the right of the petitioner to raise his request for

consent for the academic year 2022-2023, these writ petitions be dismissed

as withdrawn.

Reserving the right as requested for, these writ petitions are dismissed

as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

 
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