Citation : 2021 Latest Caselaw 22934 Ker
Judgement Date : 23 November, 2021
WP(C) No.7400/2014 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Tuesday, the 23rd day of November 2021 / 2nd Agrahayana, 1943
IA.NO.2/2021 IN WP(C) NO. 7400 OF 2014
PETITIONER/2ND RESPONDENT IN WP(C):
MANAGING DIRECTOR, KERALA STATE HANDLOOM DEVELOPMENT CORPORATION
LTD., PM 32/249, THILLERI ROAD, KANNUR 670 001.
RESPONDENTS/PETITIONERS AND 1ST RESPONDENT IN WP(C):
1. ABDUL HAKKIM SHERIF, S/O.U.P.MAHIN, FLAT NO.7B, BLOCK 1, KANNUR
HEIGHTS, ARAT ROAD,KANNUR 670 001.
2. M.G.SREEKUMARAN NAIR, AGED 60 YEARS, S/O.K.P.GOPALAPILLAI,
MUTHALAKIZHIYIL(VAISHNAVAM), P.O. PLASSANAL, KOTTAYAM 686 579.
3. AMMINI.P.K., AGED 58 YEARS, D/O.KRISHNAN.P.I, SOPANAM, DEVI
RESIDENTS ASSOCIATION, KESAVADASAPURAM, PATTOM P.O.,
THIRUVANANTHAPURAM 695 004
4. ANANDAKUTTAN.R, AGED 58 YEARS S/O.RAVEENDRANATHAN.K, KANDISERIL,
MUTTOM PO, ALAPPUZHA DISTRICT 690 511.
5. P.U.OUSEPH, S/O.P.K.VARKEY, PUNNACKAL HOUSE, MARUTHORVATTOM PO,
CHERTHALA, ALLEPEY,688 545.
6. V.M.IBRAHIM ADHAM, AGED 60 YEARS ,S/O.V.M.MOHAMMED, INDEEVARAM,
VIKAS NAGAR, KUNDANNOOR P.O., MARADU, ERNAKULAM 682 304.
7. P.K.RAMESH, AGED 60 YEARS, S/O.MADHAVAN NAMBIAR, THUMB, NEAR
SASTHAKOTTAM TEMPLE,CHIRAKKAL , KANNUR 670 011
8. P.S.MANI, AGED 59 YEARS, S/O.PADAKAPILLAI ACHARI,VASANTHAM, PNRA 72,
PALACE ROAD, ATTINGAL 695 101.
9. RAVEENDRAN NAIR.V, AGED 59 YEARS, S/O.P.VELAYUDHAN NAIR, SURABHI,
P.49-PRIYADARSINI NAGAR, ULLOOR, MEDICAL COLLEGE P.O., TRIVANDRUM
695 011.
10. D.SUKU, AGED 59 YEARS, S/O.V.DAMODARA PANICKER, PADMAVILASAM,
RUSSERLPURAM P.O., BALARAMAPURAM, TRIVANDRUM 695 501.
11. K.SURENDRAN, AGED 59 YEARS, S/O.KUTTAN NADAR, ASHWATHI BHAVAN,
THACHOTTUKAVU, MAKAYINKEEZHU PO, TRIVANDRUM - 695 571.
12. STATE OF KERALA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF
INDUSTRIES, TRIVANDRUM - 695 001.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to extent the time
limit prescribed in the judgment dated 05.08.2021 in Wri Petition
(Civil)No.7400 of 2014 by a further period three months from 13.11.2021.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this Court's judgment
dated 05.08.2021 and upon hearing the arguments of M/S.M.GOPIKRISHNAN
NAMBIAR, K.JOHN MATHAI & BENNY P.THOMAS Advocates for THE Petitioner in
I.A./R2 in WP(C) and of SRI.TITUS MANI, Advocate for R1 to R11 in
I.A./Petitioners in WP(C), the court passed the following:
WP(C) No.7400/2014 2/2
ORDER
This application is filed to extend the time frame in the judgment by a period of three months from 13/11/2021. Since it is not opposed, the application is allowed.
Consequently, the time frame in the judgment will stand extended until 12/2/2022.
23.11.2021
Sd/- DEVAN RAMACHANDRAN JUDGE
23-11-2021 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!