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Dhibin Dev vs The Secretary General
2021 Latest Caselaw 22920 Ker

Citation : 2021 Latest Caselaw 22920 Ker
Judgement Date : 23 November, 2021

Kerala High Court
Dhibin Dev vs The Secretary General on 23 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
   TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
                       WP(C) NO. 16017 OF 2021
PETITIONER:

          DHIBIN DEV,
          AGED 25 YEARS,
          S/O. SUDHEENDRAN K., KUNIYIL HOUSE,
          THAMBI ROAD, BEYPORE P.O, KOZHIKODE DISTRICT - 673015.

          BY ADVS.
          HARISH R. MENON
          K.T.SHYAMKUMAR
          K.N.ABHA
          A.G.PRASANTH
          K.S.SREEJA


RESPONDENTS:

    1     THE SECRETARY GENERAL,
          ASSOCIATION OF INDIAN UNIVERSITIES, AIU HOUSE,
          18 KOTLA MARG, NEW DELHI - 110002.

    2     THE REGISTRAR,
          UNIVERSITY OF CALICUT, MALAPPURAM - 673635.

    3     THE DIRECTOR OF PHYSICAL EDUCATION,
          UNIVERSITY OF CALICUT, MALAPPURAM - 673635.

    4     THE DIRECTOR OF PHYSICAL EDUCATION,
          ST. THOMAS COLLEGE, THRISSUR,
          THRISSUR DISTRICT - 680001.

    5     MOCAS PARAMBADAM,
          PARAMBIL P.O, CHERUVATTA, KOZHIKODE - 673012.

    6     GOVERNMENT ARTS & SCIENCE COLLEGE
          KOZHIKODE, KOZHIKODE DISTRICT - 673018,
          REPRESENTED BY ITS PRINCIPAL.

          BY ADV O.M.SHALINA
          SRI P C SASIDHARAN SC , GP SRI JIMMY GEORGE
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) 16017/2021             -2-



                         JUDGMENT

Learned counsel for the petitioner submits that the

final order has been passed permitting the petitioner to

participate in the Boxing. There is no cause of action

survives. Writ petition is rendered infructuous.

Sd/-

AMIT RAWAL JUDGE VV

APPENDIX OF WP(C) 16017/2021

PETITIONER EXHIBITS Exhibit P1 THE CERTIFICATE EVIDENCING THE PETITIONER IS THE BONAFIDE AND REGULAR STUDENT OF GOVERNMENT ARTS & SCIENCE COLLEGE, KOZHIKODE, ISSUED BY THE PRINCIPAL DATED 25.02.2021. Exhibit P2 A TRUE COPY OF THE SSLC CERTIFICATES OF THE PETITIONER EVIDENCING THE SAME.

Exhibit P3 A TRUE COPY OF THE CERTIFICATE OF BOARD OF HIGHER SECONDARY EXAMINATION OF THE PETITIONER.

Exhibit P4 TRUE COPY OF THE ELIGIBILITY RULES. Exhibit P5 TRUE COPY OF THE COMMON JUDGMENT IN WP(C) NO.27892/2018 DATED 01.10.2018. Exhibit P6 A TRUE COPY OF THE COMMON JUDGMENT IN WP(C) NO.30133/2019 PASSED BY THIS HON'BLE COURT DATED 16.12.2019 IN IDENTICAL CASES.

 
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