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Crescent Contractors (Pvt.) Ltd vs State Of Kerala
2021 Latest Caselaw 22874 Ker

Citation : 2021 Latest Caselaw 22874 Ker
Judgement Date : 23 November, 2021

Kerala High Court
Crescent Contractors (Pvt.) Ltd vs State Of Kerala on 23 November, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
    TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
                         WP(C) NO. 13299 OF 2021
PETITIONER:

              CRESCENT CONTRACTORS (PVT.) LTD.,
              A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 2013,
              HAVING ITS REGISTERED OFFICE AT DOOR NO.12/101H,
              VAZHAKALA, SOUTH KAKKANAD WEST P.O., ERNAKULAM,
              KERALA-682030, REPRESENTED BY ITS DIRECTOR,
              SAVAD K. MUHAMMED, AGED 40 YEARS,
              S/O. P.P. KUNJUMUHAMMED, RESIDING AT OOTHALAYIL HOUSE,
              VAZHAKALA SOUTH, KAKKANAD WEST P.O.,
              ERNAKULAM KERALA-682030.
              BY ADVS.
              S.SREEKUMAR (SR.)
              P.MARTIN JOSE
              SABU P.JOSEPH
              THOMAS P.KURUVILLA
              R.GITHESH
              AJAY BEN JOSE
              MANJUNATH MENON
              SACHIN JACOB AMBAT
              HARIKRISHNAN S.
              ANNA LINDA V.J


RESPONDENTS:

    1         STATE OF KERALA,
              REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM-695001.
    2         THE COCHIN MUNICIPAL CORPORATION,
              REPRESENTED BY ITS SECRETARY,
              OFFICE OF COCHIN MUNICIPAL CORPORATION, COCHIN-682011.
    3         COCHIN SMART MISSION LTD., (IN SHORT CSML),
              4TH FLOOR, JLN STADIUM, JLN STADIUM METRO STATION,
              COCHIN-682017, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER
              (CEO).
    4         THE CHIEF EXECUTIVE OFFICER,
              COCHIN SMART MISSION LIMITED (IN SHORT CSML), 4TH FLOOR,
              JLN STADIUM, JLN STADIUM METRO STATION, COCHIN-682017.
 WP(C) NO. 13299 OF 2021              2




     5       M/S. MARY MATHA INFRASTRUCTURE PVT. LTD.,
             HAVING ITS REGISTERED OFFICER AT MARYMATHA
             SQUARE, ARAKUZHA ROAD, MUVATTUPUZHA P.O.,
             ERNAKULAM, KERALA-686661,
             EMAIL [email protected]
             REPRESENTED BY ITS DIRECTOR.
     6       M/S. URC CONSTRUCTIONS PVT. LIMITED,
             HEAD OFFICE AT URC NAGAR 3RD STREET,
             VEERAPPAMPALAYAM, THINDAL (P.O.), ERODE-638012,
             TAMILNADU, INDIA, REPRESENTED BY ITS GENERAL
             MANAGER, HEAD BUSINESS DEVELOPMENT AND TENDER.
            BY ADVS.
            SHRI.K.JANARDHANA SHENOY, SC, KOCHI MUNICIPAL
            CORPORATION
            K.JAJU BABU (SR.)
            S.RAMESH BABU (SR.)
            P.SHANES METHAR
            N.KRISHNA PRASAD
            GAYATHRI POTI
            SMT.M.U.VIJAYALAKSHMI, SC, CSML

             SMT.PRINCY XAVIER SR.G.P


      THIS     WRIT       PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON    23.11.2021,      THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 13299 OF 2021          3




                           JUDGMENT

Dated this the 23rd day of November, 2021

Learned counsel for the petitioner submitted that due to

subsequent events, the writ petition has become infructuous.

Therefore, the writ petition is dismissed as infructuous.

Sd/-

N.NAGARESH JUDGE hmh

 
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