Kerala High Court
Khairunissa Siddick Sait vs The District Collector on 23 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Tuesday, the 23rd day of November 2021 / 2nd Agrahayana, 1943
IA.NO.1/2021 IN WP(C) NO. 18046 OF 2021
APPLICANTS/RESPONDENTS 1 TO 4 IN WP(C):
1. THE DISTRICT COLLECTOR, CIVIL STATION, COLLECTORATE JUNCTION, KUMILY
ROAD, COLLECTORATE P.O., KOTTAYAM-686 002.
2. THE TAHSILDAR (LAND RECORDS), FIRST FLOOR, MINI CIVIL STATION, WEST
GATE ROAD, VAIKOM P.O. 686 141.
3. THE TAHSILDAR, FIRST FLOOR, MINI CIVIL STATION, WEST GATE ROAD,
VAIKOM P.O.- 686 141.
4. THE VILLAGE OFFICER, VADAKKEMURI VILLAGE, VAIKOM, UDAYANAPURAM (SO)
P.O., PIN-686 143.
RESPONDENTS/PETITIONERS IN WPC:
1. KHAIRUNISSA SIDDICK SAIT, AGED 65 YEARS, W/O. MOHAMMED SIDDICK SAIT,
NOW RESIDING AT 34, SPENCER ROAD, ELEGANT SLVER OAK, 201, 2ND FLOOR,
FRAZER TOWN, BANGALORE-560 005.
2. NOORJAHAN ANWAR, AGED 84 YEARS, 28/1, 2ND CROSS, MUTHUKANAM PALYA,
LAZAR ROAD, FRAZER TOWN, BANGALORE-560 005. REPRESENTED BY POWER OF
ATTORNEY HOLDER, KHAIRUNNISSA SIDDICK SAIT, NOW RESIDING AT 34,
SPENCER ROAD, ELEGANT SILVER OAK, 201, 2ND FLOOR, FRAZER TOWN,
BANGALORE-560 005.
3. KHATEEJA MEHOMD ,AGED 69 YEAR, TUSCAN TOWERS, APARTMENT NO.003,
BACHMAL ROAD, COX TOWN, BANGALORE-560 005, REPRESENTED BY POWER OF
ATTORNEY HOLDER, KHAIRUNNISSA SIDDICK SAIT, NOW RESIDING AT 34,
SPENCER ROAD, ELEGANT SILVER OAK, 201, 2ND FLOOR, FRAZER TOWN,
BANGALORE-560 005.
4. TAYAB ZAINULABDIN, AGED 71 YEARS, NOW RESIDING AT 401, 4TH FLOOR,
NO.12, KENCHAPPA ROAD CROSS, FRAZER TOWN, BANGALORE-560 005.
5. HAMEEZ ZAINULABDIN @ AMEED ZAINULABDIN, PLOT NO.6A, P.M.C. ROAD,
BEHIND PARSI CEMETERY, SADASHIVA NAGAR, BELGAM-590 001, REPRESENTED
BY POWER OF ATTORNEY HOLDER, KHAIRUNNISSA SIDDICK SAIT, NOW RESIDING
AT 34, SPENCER ROAD, ELEGANT SILVER OAK, 201, 2ND FLOOR, FRAZER
TOWN, BANGALORE-560 005.
6. HANEES ZAINULABDIN ,AGED 59 YEARS, NO.204, 2ND FLOOR, ASHIYANA
APARTMENT, 4 BOURDILLN ROAD (M.M. ROAD), FRAZER TOWN, BANGALORE-560
005, REPRESENTED BY POWER OF ATTORNEY HOLDER, KHAIRUNNISSA SIDDICK
SAIT, NOW RESIDING AT 34, SPENCER ROAD, ELEGANT SILVER OAK, 201, 2ND
FLOOR, FRAZER TOWN, BANGALORE-560 005.
7. PARVEEN SALEEM , NO.13, KELLYS ROAD, 2ND FLOOR, KILPAUK, CHENNAI,
TAMIL NADU-600 010, REPRESENTED BY POWER OF ATTORNEY HOLDER,
KHAIRUNNISSA SIDDICK SAIT, NOW RESIDING AT 34, SPENCER ROAD, ELEGANT
SILVER OAK, 201, 2ND FLOOR, FRAZER TOWN, BANGALORE-560 005.
8. AYAZ ZAINULABDIN SAIT, NOW RESIDING AT FLAT NO.3, 1ST FLOOR, NO.6,
BERACHAH APARTMENT, STEPHENS ROAD, FRAZER TOWN, BANGALORE-560 005,
REPRESENTED BY POWER OF ATTORNEY HOLDER, KHAIRUNNISSA SIDDICK SAIT,
NOW RESIDING AT 34, SPENCER ROAD, ELEGANT SILVER OAK, 201, 2ND
FLOOR, FRAZER TOWN, BANGALORE-560 005.
9. ALEEM ZAINULABDIN , NOW RESIDING AT INCLOVER ABODE, 1ST FLOOR,
NO.7/1, HUTCHINS ROAD, 5TH CROSS, C STREET, BANGALORE-560 084,
REPRESENTED BY POWER OF ATTORNEY HOLDER, KHAIRUNNISSA SIDDICK SAIT,
NOW RESIDING AT 34, SPENCER ROAD, ELEGANT SILVER OAK, 201, 2ND
FLOOR, FRAZER TOWN, BANGALORE-560 005.
10. AYOOB ZAINULABDIN, S/O. ZAINULABDIN ZAIT, 68/585, DAWOOD MANZIL,
THIRUVALLAM P.O., THIRUVANANTHAPURAM-695 027. REPRESENTED BY POWER
OF ATTORNEY HOLDER, TAYAB ZAINULABDIN, NOW RESIDING AT 401, 4TH
FLOOR, NO.12, KENCHAPPA ROAD CROSS, FRAZER TOWN, BANGALORE-560 005.
11. ABDUL LATHIF SAIT ,S/O. LATE AYISHA KAREEM, 22/16, 3RD CROSS,
HUTCHINS ROAD, COOKE TOWN, BANGALORE-560 005, REPRESENTED BY POWER
OF ATTORNEY HOLDER, KHAIRUNNISSA SIDDICK SAIT, NOW RESIDING AT 34,
SPENCER ROAD, ELEGANT SILVER OAK, 201, 2ND FLOOR, FRAZER TOWN,
BANGALORE-560 005.
12. MOHAMMED DAWOOD SAIT, S/O. LATE AYISHA KAREEM, 22/16, 3RD CROSS,
HUTCHINS ROAD, COOKE TOWN, BANGALORE-560 005, REPRESENTED BY POWER
OF ATTORNEY HOLDER, KHAIRUNNISSA SIDDICK SAIT, NOW RESIDING AT 34,
SPENCER ROAD, ELEGANT SILVER OAK, 201, 2ND FLOOR, FRAZER TOWN,
BANGALORE-560 005.
13. GAZALA KAREEM, D/O. LATE AYISHA KAREEM, 22/16, 3RD CROSS, HITCHINS
ROAD, COOKE TOWN, BANGALORE-560 005, REPRESENTED BY POWER OF
ATTORNEY HOLDER, KHAIRUNNISSA SIDDICK SAIT, NOW RESIDING AT 34,
SPENCER ROAD, ELEGANT SILVER OAK, 201, 2ND FLOOR, FRAZER TOWN,
BANGALORE-560 005.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to allow three months
from 16.11.2021 to comply with the direction in the judgment dated
23.09.2021 in WP(C) 17046/2021.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and thi court's judgment dated
23/09/2021 and upon hearing the arguments of SRI.M.H.HANILKUMAR, SPECIAL
GOVERNMENT PLEADER for the Applicants in IA/Respodnents 1 t 4 in WP(C)
M/S.K.I.MAYANKUTTY MATHER & UTHARA ASOKAN, Advocates for the Respondents
in IA/Petitioners in WP(C), the court passed the following:
DEVAN RAMACHANDRAN, J.
---------------------------------------------------
I.A.No.1 of 2021 in W.P.(C) No.18046 of 2021
---------------------------------------------------
Dated this the 23rd day of November, 2021
ORDER
This application has been filed to extend the time frame fixed in
the judgment for a period of three months from 16.11.2021.
2. The affidavit in support of this I.A. has enumerated in
great detail. The problems on the ground faced by the competent
authorities including that the extent sought for by the petitioners is
occupied by more than 70 families. It is also averred that such
persons have all relevant records in their possession and therefore
that the process as ordered by this Court which certainly state some
more time.
I find some justification in the averments in support of this I.A.
and I am of the view that the request sought for therein requires to
be allowed. Resultantly, this I.A. is allowed and the time frame for
compliance of the directions in the judgment will stand extended by
a period of three months from 16.11.2021.
Sd/-
DEVAN RAMACHANDRAN
JUDGE
csl
23-11-2021 /True Copy/ Assistant Registrar
