P.P.C. Abdul Rahman vs State Of Kerala
2021 Latest Caselaw 22867 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                        THE HONOURABLE MR. JUSTICE T.R.RAVI

         TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943

                              WP(C) NO. 15921 OF 2015

PETITIONER:

               P.P.C. ABDUL RAHMAN
               AGED 46 YEARS
               S/O.MUHAMMED KUNJU,
               SECRETARY, NAJATHUL ISLAM JAMA-ATH COMMITTEE,
               PADINJAREPEEDIKAYIL, PERUMBATTA P.O.,
               CHERUVATHOOR, KASARAGOD DISTRICT.

               BY ADVS.
               SRI.V.A.SATHEESH
               SRI.V.T.MADHAVANUNNI

RESPONDENTS:

     1         STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT,
               GENERAL ADMINISTRATION DEPARTMENT,
               THIRUVANANTHAPURAM-695 001.

     2         THE DISTRICT COLLECTOR
               KASARAGOD-671 123.

     3         THE DEPUTY DIRECTOR OF PANCHAYAT
               KASARAGOD 671 123.

     4         WEST ELERI GRAMA PANCHAYAT
               REPRESENTED BY ITS SECRETARY,
               BHEEMANADI P.O., PIN 671 314.

     5         THE SUPERINTENDENT OF POLICE
               KASARAGOD 671 123.

     6         T.P.SHAMSUDHEEN
               AGED 37 YEARS
               S/O.A.G.HAMEED, THELAPPURATH HOUSE, MOUKKODE,
               PERUMBATTA P.O., BHEEMANADI VILLAGE, 671 313.

     7         P.K.ABDU RAHMAN
               S/O.BEEFATHIMA, PALLIKKAL HOUSE,
               POONGODE, PERUMBATTA P.O., BHEEMANADI VILLAGE, 671 313.

               BY ADVS.
               SRI.K.PAUL KURIAKOSE
               SRI.T.A.RAFEEK (CHERTHALA)
               SRI.T.K.VIPINDAS

             SRI.B.S SYAMANTHAK,GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.11.2021, ALONG
WITH WP(C).24561/2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15921 OF 2015 & con.case
                                2


                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                             PRESENT

                           THE HONOURABLE MR. JUSTICE T.R.RAVI

             TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943

                                 WP(C) NO. 24561 OF 2019

PETITIONER:

                   NAJATHUL ISLAM JAMA-ATH COMMITTEE
                   REGISTRATION NO. 253/1996, MOUKODE, PERUMBATTA P.O, CHERUVATHUR
                   (VIA), KASARAGOD DISTRICT-671 313, REPRESENTED BY ITS PRESIDENT,
                   ABDUL KAREEM P.K, S/O. MUHAMMED KUNHI, AGED 60 YEARS, PALLIKKAL
                   HOUSE, MOUKODE, PERUMBATTA P.O, CHERUVATHUR (VIA), KASARAGOD
                   DISTRICT-671 313
                   BY ADVS.
                   V.T.MADHAVANUNNI
                   SRI.V.A.SATHEESH


RESPONDENT/S:

        1          WEST ELERI GRAMA PANCHAYATH
                   WEST ELERI, BHEEMNADI P.O, KASARAGOD DISTRICT-671314,
                   REP. BY ITS SECRETARY.

        2          SECRETARY,
                   WEST ELERI GRAMA PANCHAYATH, WEST ELERI,
                   BHEEMNADI P.O, KASARAGOD DISTRICT-671 314

        3          DISTRICT COLLECTOR,
                   KASARAGOD DISTRICT, CIVIL STATION,
                   VIDYA NAGAR, KASARAGOD-671 001
        4          STATE OF KERALA,
                   REP. BY THE SECRETARY TO LOCAL SELF GOVERNMENT INSTITUTIONS,
                   SECRETARIAT, THIRUVANANTHAPURAM-695 001

        5          KERALA MUSLIM JAMA-ATH,
                   MOUKODE-OTTAPADAVU UNIT, PERUMBATTA P.O,
                   CHERUVATHUR (VIA), KASARAGOD DISTRICT-671 313,
                   REP. BY ITS SECRETARY.

                   BY ADVS.
                   SRI.A.ARUNKUMAR
                   SRI.K.PAUL KURIAKOSE
                   SRI.T.A.RAFEEK (CHERTHALA)



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 23.11.2021,

ALONG       WITH   WP(C).15921/2015,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE

FOLLOWING:
 WP(C) NO. 15921 OF 2015 & con.case
                                3




                            T.R.RAVI, J.
                  ---------------------------------------------
                    WP(C) NO.15921 OF 2015 &
                    WP(C) No.24561 of 2019
                   -------------------------------------------
           Dated this the 23rd day of November , 2021

                           JUDGMENT

The counsel for the respondents in both these writ

petitions submit that the issue has become infructuous. The

submission is recorded.

Hence, the writ petitions are closed as infructuous.

Sd/-

T.R.RAVI

JUDGE sn