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Nowfal vs State Of Kerala
2021 Latest Caselaw 22772 Ker

Citation : 2021 Latest Caselaw 22772 Ker
Judgement Date : 19 November, 2021

Kerala High Court
Nowfal vs State Of Kerala on 19 November, 2021
Crl.Rev.Pet No.655/2021                             1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                            THE HONOURABLE MR. JUSTICE K.HARIPAL
            Friday, the 19th day of November 2021 / 28th Karthika, 1943
                CRL.M.APPL.NO.1/2021 IN CRL.REV.PET NO. 655 OF 2021
               CRA 10/2015 OF ADDITIONAL SESSIONS COURT I, THRISSUR
         SC 377/2012 OF ADDITIONAL ASSISITANT SESSIONS COURT II,THRISSUR
   PETITIONER/REVISION PETITIONER:

           NOWFAL, AGED 29 YEARS, S/O.KAMMU, PADINJAREPALLATH KURUKKAL HOUSE,
           MYLAPPADAM, KASHAYAPPADI, PUTHUR VILLAGE, PALAKKAD DISTRICT 678 583

   RESPONDENT/RESPONDENT:

           STATE OF KERALA, REP.BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA- 682
           031

        Application praying that in the circumstances stated therein the
   High Court be pleased to suspend the sentence imposed as per judgment
   dated 30.09.2021 in Crl. Appeal No. 10/2015 arising from the files of the
   I Additional Sessions Judge, Thrissur arising from S.C 377/12 on the
   files of the II Additional Assistant Sessions Jugde, Thrissur pending
   consideration of this Criminal revision petition.
        This Application coming on for admission upon perusing the
   application and upon hearing the arguments of RAJIT, Advocate for the
   petitioner and Public Prosecutor for the respondent, the court passed the
   following:
                                      ORDER

Sentence shall stand suspended on the petitioner executing a bond for Rs. 50,000/- (Rupees Fifty Thousand Only) with two solvent sureties each for the like sum to the satisfaction of the trial court and also on depositing the fine amount before the trial court within a period of 30 days from today.

                                                            Sd/- K.HARIPAL JUDGE




19-11-2021                            /True Copy/                                     Assistant Registrar
 

 
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