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Dr.M.S.Sobha Kumari vs Pudunagaram Grama Panchayat
2021 Latest Caselaw 22656 Ker

Citation : 2021 Latest Caselaw 22656 Ker
Judgement Date : 19 November, 2021

Kerala High Court
Dr.M.S.Sobha Kumari vs Pudunagaram Grama Panchayat on 19 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    FRIDAY, THE 19TH DAY OF NOVEMBER 2021 / 28TH KARTHIKA, 1943
                        WP(C) NO. 24443 OF 2021
PETITIONER:

          DR.M.S.SOBHA KUMARI
          AGED 50 YEARS
          HOLISTIC MEDICAL CENTRE (SOUPARNIKA),
          OPP. PUDUNAGARAM POLICE STATION P.O., PUDUNAGARAM,
          PALAKKAD DISTRICT, PIN - 678 503.

          BY ADVS.
          V.N.HARIDAS
          SAIFUDEEN T.S
          M.MANU


RESPONDENTS:

    1     PUDUNAGARAM GRAMA PANCHAYAT
          PUDUNAGARAM GRAMA PANCHAYAT OFFICE, P.O.PUDUNAGARAM -
          680 681, REPRESENTED BY ITS SECRETARY.

    2     THE SECRETARY
          PUDUNAGARAM GRAMA PANCHAYAT,
          PUDUNAGARAM GRAMA PANCHAYAT OFFICE, P.O.PUDUNAGARAM,
          PALAKKAD DISTRICT- 678 503.

    3     ASSISTANT ENGINEER
          LOCAL SELF GOVERNMENT DEPARTMENT,
          PUDUNAGARAM GRAMA PANCHAYAT,
          PUDUNAGARAM GRAMA PANCHAYAT OFFICE, P.O.PUDUNGARAM,
          PALAKKAD DISTRICT - 678 503.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24443 OF 2021

                                     2




                               JUDGMENT

It is submitted by the learned counsel for the petitioner that the

petitioner is desirous of filing an appeal against the impugned order.

In the above view of the matter, this writ petition is closed,

leaving open the contentions of the parties to be filed in appropriate

proceedings, in accordance with law.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C) NO. 24443 OF 2021

APPENDIX OF WP(C) 24443/2021

PETITIONER'S EXHIBITS:

Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 21/05/2014 ISSUED BY THE 1ST RESPONDENT PANCHAYAT.

Exhibit P2 A TRUE COPY OF THE LETTER DATED 06/03/2018 ISSUED BY THE 2ND RESPONDENT FROM THE LSGD ASST. ENGINEER.

Exhibit P3 A TRUE COPY OF THE LETTER ISSUED BY THE 2ND RESPONDENT DATED 12/02/2018 INTIMATING THE PETITIONER THAT THE 2ND RESPONDENT IS AWAITING REPORT FROM THE LSGD PETITIONER.

Exhibit P4 A TRUE COPY OF THE PROCEEDINGS OF DISTRICT LEVEL ADALAT DATED FROM 25/07/2019 TO 29/07/2019.

Exhibit P5 A TRUE COPY OF THE LETTER ISSUED BY THE 2ND RESPONDENT DATED 30/07/2019 INFORMING THE PETITIONER TO SUBMIT FRESH APPLICATION FOR REGULARISATION.

Exhibit P6 A TRUE COP OF THE REPRESENTATION DATED 13/03/2020 SUBMITTED TO THE 2ND RESPONDENT STATING ALL THE FACTS.

Exhibit P7 A TRUE COPY OF THE ACKNOWLEDGMENT OF THE ACCEPTANCE OF THE REPRESENTATION DATED 14/04/2020.

Exhibit P8 A TRUE COPY OF THE JUDGMENT IN WP(C) 11213 OF 2020 DATED 07/04/2021 OF THIS HON'BLE COURT DIRECTING THE 2ND RESPONDENT TO CONSIDER THE REPRESENTATION SUBMITTED BY THE PETITIONER AND TAKE A DECISION WITHIN A REASONABLE TIME.

Exhibit P9 A TRUE COPY OF THE ORDER ISSUED BY THE 2ND RESPONDENT SUBSEQUENT TO EXT.P9 DATED 30/07/2021.

Exhibit P10 A TRUE COPY OF THE DETAILED REPLY DATED 21/10/2021 TO ALL THE DEFECTS POINTED OUT BY WP(C) NO. 24443 OF 2021

THE 1ST RESPONDENT SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.

Exhibit P11 A TRUE COPY OF THE CERTIFICATE FROM THE POLLUTION CONTROL BOARD DATED 13/05/2019.

RESPONDENTS' EXHIBITS: NIL

 
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