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The Varkala Block Rural ... vs The Co-Operative Arbitration ...
2021 Latest Caselaw 22608 Ker

Citation : 2021 Latest Caselaw 22608 Ker
Judgement Date : 19 November, 2021

Kerala High Court
The Varkala Block Rural ... vs The Co-Operative Arbitration ... on 19 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
    FRIDAY, THE 19TH DAY OF NOVEMBER 2021 / 28TH KARTHIKA, 1943
                       WP(C) NO. 25936 OF 2021
PETITIONERS:

    1     THE VARKALA BLOCK RURAL CO-OPERATIVE SOCIETY LTD NO. T
          1528, PUTHENCHANTHA, VARKALA 695 141,
          REPRESENTED BY ITS SECRETARY

    2     THE MANAGING COMMITTEE
          THE VARKALA BLOCK RURAL CO-OPERATIVE SOCIETY LTD NO. T
          1528, PUTHENCHANTHA, VARKALA 695 141
          REPRESENTED BY ITS PRESIDENT.

          BY ADV N.ANAND


RESPONDENTS:

    1     THE CO-OPERATIVE ARBITRATION COURT,
          THIRUVANANTHAPURAM
          NEAR B.SN.L OFFICE, KAITHAMUKKU,
          THIRUVANANTHAPURAM 695 024
          REPRESENTED BY ITS SECRETARY

    2     BIJU K
          LIJA BHAVAN, VENCODE, PALAYAMKUNNU P.O,
          VARKALA, THIRUVANANTHAPURAM 695 146


          GP SRI JIMMY GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25936 OF 2021
                                 2


                           JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the writ petition. Permission is granted. Accordingly,

this writ petition is dismissed as withdrawn.

Sd/-

AMIT RAWAL JUDGE nak WP(C) NO. 25936 OF 2021

APPENDIX OF WP(C) 25936/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER DATED 4-4--2016 PASSED BY THE DISCIPLINARY SUB-COMMITTEE OF THE PETITIONERS SOCIETY WITH TRANSLATED COPY

Exhibit P2 TRUE COPY OF THE JUDGMENT DATED 30-05-

2016 PASSED BY THIS HON'BLE COURT IN W.P9C) NO. 15128/2016

Exhibit P3 TRUE COPY OF THE JUDGMENT DATED 18-07-

2018 PASSED BY THE DIVISION BENCH IN W.A NO. 1278/2016

Exhibit P4 TRUE COPY OF THE ARC FILED BY RESPONDENT NO. 2 BEFORE THE CO-OPERATIVE ARBITRATION COURT, THIRUVANANTHAPURAM

Exhibit P5 TRUE COPY OF THE AWARD DATED 5-3-2020 PASSED BY THE CO-OPERATIVE ARBITRATION COURT, THIRUVANANTHAPURAM IN ARC NO. 85/2018

Exhibit P6 TRUE COPY OF THE UNNUMBERRED REVIEW PETITION IN ARC NO. 85/2018 FILED BY RESPONDENT NO. 2 TO ARC NO. 85/2018 FILED BY RESPONDENT NO. 2 IN A.R.C NO. 85/2018 ON THE FILES OF THE CO-OPERATIVE ARBITRATION COURT, THIRUVANANTHAPURAM.

Exhibit P7 TRUE COPY OF THE COUNTER AFFIDAVIT DATED 18-06-2020 FILED BY THE PETITIONER TO A.R.C NO. 85/2018 ON THE FILES OF THE CO-OPERATIVE ARBITRATION COURT, THIRUVANANTHAPURAM

Exhibit P8 TRUE COPY OF THE AFFIDAVIT FILED BY THE RESPONDENT NO. 2 IN ARC NO. 85/2018 BEFORE THE CO-OPERATIVE ARBITRATION COURT, THIRUVANANTHAPURAM WP(C) NO. 25936 OF 2021

Exhibit P9 TRUE COPY OF THE OBJECTION IS FILED BY THE PETITIONER HERE TO A.R.C NO. 85/2018 ON THE FILES OF THE CO-OPERATIVE ARBITRATION COURT, THIRUVANANTHAPURAM

Exhibit P10 TRUE COPY OF THE ARGUMENT NOTE FILED BY THE PETITIONER TO ARC NO. 85/2018

Exhibit P11 TRUE COPY OF THE ORDER DATED 5-08-2021 PASSED BY CO-OPERATIVE ARBITRATION COURT, THIRUVANANTHAPURAM IN IA NO. 1/2021 IN ARC NO 85/2018

Exhibit P12 TRUE COPY OF THE AFFIDAVIT DATED 10-08-

2021 FILED BY RESPONDENT NO. 2 IN ARC NO. 85/2018 ON THE FILES OF THE CO- OPERATIVE ARBITRATION COURT, THIRUVANANTHAPURAM

 
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