Baiju vs Sreedharan
2021 Latest Caselaw 22533 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                      THE HONOURABLE MR. JUSTICE K.HARIPAL

         THURSDAY, THE 11TH DAY OF NOVEMBER 2021 / 20TH KARTHIKA, 1943

                            CRL.MC NO. 2548 OF 2021

AGAINST THE CONDITION IMPOSED BY THE HON'BLE COURT OF SESSION, MANJERI DIVISION

   IN CRL.M.P NO.280/2021 IN CRL.A.NO.11/2021 DATED, 8-4-2021 ARISING OUT OF

                C.C.NO.810/2014 ON THE FILES OF JFCM, NILAMBUR)

PETITIONER/PETITIOER/ACCUSED:

             BAIJU
             AGED 38 YEARS
             S/O. MEENAKSHI,
             VENANIKODE HOUSE,
             MAMPOYIL, AMARAMBALAM,
             NILAMBUR TALUK,
             MALAPPURAM DISTRICT.
             BY ADV K.RAKESH


RESPONDENTS/COMPLAINANT & STATE:

     1       SREEDHARAN,
             S/O. KUNHU NAIR,
             KOTAKKAD HOUSE,
             LAKSHMI NILAYAM, ULLAD,
             POOKOTTUMPADAM, NILAMBUR TALUK,
             MALAPPURAM DISTRICT-679332.
     2       THE STATE OF KERALA,
             REPRESENTED BY THE PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA,
             ERNAKLULAM, KOCHI-682031.
             BY ADVS.
             P.SAMSUDIN
             M.ANUROOP
             SR.P.P.SRI. RENJITH T.R



      THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON 11.11.2021, THE

COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Crl.M.C.No.2548 of 2021
                                             2




                                          ORDER

When taken up, Advocate Sri.K.S Praveen representing the

counsel for the petitioner submits that the petition is not pressed.

Crl.M.C is dismissed as not pressed

Sd/-

K.HARIPAL

JUDGE Jms/11.11

//True Copy// P.A to Judge Crl.M.C.No.2548 of 2021

APPENDIX OF CRL.MC 2548/2021

PETITIONER ANNEXURE ANNEXURE A TRUE COPY OF THE JUDGMENT DATED 14/01/2021 IN CC NO.810/2014 OF THE JFCM, NILAMBUR. ANNEXURE B TRUE COPY OF THE ORDER OF THE HON'BLE COURT OF SESSION, MANJERI DIVISION IN CRL. MP NO.798/2021 IN CRL.MP NO.280/2021 IN CRL. A NO.11/2021 DATED 08/04/2021.

ANNEXURE C TRUE COPY OF THE ORDER DATED 06/01/2021 IN CRL. MC NO.76/2021 OF THIS HON'BLE COURT.