Swapna Ramachandran vs The Deputy Director Of Panchayath
2021 Latest Caselaw 22492 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    TUESDAY, THE 9TH DAY OF NOVEMBER 2021 / 18TH KARTHIKA, 1943
                        WP(C) NO. 20186 OF 2021
PETITIONER :

          SWAPNA RAMACHANDRAN,
          AGED 39 YEARS
          D/O. BHARATHAN, PARAKKUTH HOUSE,
          P.O. VELUR BAZAAR, THRISSUR DISTRICT, PIN-680 601.
          (OPPOSITION LEADER OF VELUR GRAMA PANCHAYAT)

          BY ADVS.
          C.D.DILEEP
          SHYLAJA VARGHESE


RESPONDENTS:

    1     THE DEPUTY DIRECTOR OF PANCHAYATH,
          KALYAN NAGAR, AYYANTHOLE, THRISSUR,
          THRISSUR DISTRICT, PIN-680 003.

    2     VELUR GRAMA PANCHAYATH,
          VELUR P.O, THRISSUR DISTRICT, PIN-680 601,
          REPRESENTED BY ITS SECRETARY.

    3     SRI. SYAM KUMARAN,
          SECRETARY, VELUR GRAMA PANCHAYATH, VELUR P.O,
          THRISSUR DISTRICT, PIN-680 601

    4     THE PRESIDENT, VELUR GRAMA PANCHAYATH,
          VELUR P.O, THRISSUR DISTRICT, PIN-680 601

    5     THE STATE OF KERALA,
          REP. BY SECRETARY TO GOVERNMENT, LSGD DEPARTMENT,
          ANNEX-1 SECRETARIAT, THIRUVANANTHAPURAM,
          PIN CODE-695 001

          BY ADVS.
          PREMCHAND M.
          K.ANITHA JOHN
          SRI. RIYAL DEVASSY, GOVERNMENT PLEADER
    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                          ANU SIVARAMAN, J.
                         --------------------------
                     W.P.C. No.20186 of 2021
                   --------------------------------------
             Dated this the 9th day of November, 2021

                              JUDGMENT

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Learned counsel appearing for the petitioner submitted

that the Secretary, against whom the complaint has been raised

by the petitioner, has been transferred and this writ petition is

therefore not pressed.

This writ petition is dismissed as not pressed.

Sd/-

ANU SIVARAMAN, JUDGE

NS