Subhash. K vs Kerala State Electricity Board
2021 Latest Caselaw 22477 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     TUESDAY, THE 9TH DAY OF NOVEMBER 2021 / 18TH KARTHIKA, 1943
                        WP(C) NO. 23434 OF 2021
PETITIONER/S:

           SUBHASH. K
           AGED 42 YEARS
           LINEMAN, GRADE-1, ELECTRICAL SECTION, EDOOR, S/O KORAN,
           RESIDING AT KOTTAKUNNUMMAL HOUSE, PAYAM P.O.KANNUR
           DISTRICT-670 704.

           BY ADV CIBI THOMAS


RESPONDENT/S:

     1     KERALA STATE ELECTRICITY BOARD,
           REPRESENTED BY ITS SECRETARY, VYDYUTHI BHAVAN, PATTAM,
           THIRUVANANTHAPURAM-695 004.

     2     THE CHIEF ENGINEER
           (HUMAN RESOURCE DEVELOPMENT WING), VYDYUTHI BHAVAN,
           PATTAM, THIRUVANANTHAPURAM-695 004.

     3     THE EXECUTIVE ENGINEER
           OFFICE OF TH EXECUTIVE ENGINEER, KERALA STATE ELECTRICITY
           BOARD, ELECTRICAL DIVISION, IRITTY,
           KANNUR DISTRICT-670 703.

     4     THE ASSISTAANT EXECUTIVE ENGINEER,
           ELECTRICAL SUB DIVISION, EDOOR, PAYAM P.O.KANNUR
           DISTRICT-670 704.

     5     THE ENQUIRY OFFICER & ASSISTANT EXECUTIVE ENGINEER.
           ELECTRICAL SUB DIVISION, SHIVAPURAM,
           KANNUR DISTRICT-670 702

           SC, A.G.ANEETHA


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 23434 OF 2021          2



                          JUDGMENT

When the matter was taken up, the learned counsel for

the petitioner sought permission to withdraw the writ

petition. Permitted. Hence, the writ petition is dismissed as

withdrawn.

Sd/-

SUNIL THOMAS, JUDGE R.AV

APPENDIX OF WP(C) 23434/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF SHOW CAUSE NOTICE DATED 8.7.2021 ISSUED BY THE 3RD RESPONDENTS OFFICE

Exhibit P2 TRUE COPY OF EXPLANATION DATED 20.7.2021 SUBMITTED BY THE PETITIONER

Exhibit P3 TRUE COPY OF CHARGE MEMO DATED 2.8.2021 ALONG WITH STATEMENT OF ALLEGATION

Exhibit P4 TRUE COPY OF REPLY DATED 24.8.2021 SUBMITTED BY THE PETITIONER

Exhibit P5 TRUE COPY OF THE COMMUNICATION DATED 2.9.2021 ISSUED BY THE 3RD RESPONDENT

Exhibit P6 TRUE COPY OF THE COMMUNICATION DATED 7.9.2021 ISSUED BY THE 5TH RESPONDENT

Exhibit P7 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE 5TH RESPONDENT

Exhibit P8 TRUE COPY OF THE COMMUNICATION DATED 6.10.2021 ISSUED BY THE 5TH RESPONDENT

Exhibit P9 TRUE COPY OF COMPLAINT DATED 8.4.2021 SUBMITTED BY THE PETITIONER BEFORE THE ASSISTANT EXECUTIVE ENGINEER