Kerala High Court
Jacob Thomas P vs Anita Karwal on 9 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
TUESDAY, THE 9TH DAY OF NOVEMBER 2021 / 18TH KARTHIKA, 1943
CON.CASE(C) NO. 1660 OF 2020
AGAINST THE JUDGMENT IN OP (CAT) 2472/2011 OF HIGH COURT
OF KERALA
PETITIONERS:
1 JACOB THOMAS P.
AGED 68 YEARS
LECTURER IN CHEMISTRY (RETD), MAHATMA GANDHI SENIOR
SECONDARY SCHOOL, ANDROTH, UT OF LAKSHADWEEP,
RESIDING AT PARAYIL HOUSE, KUZHIMATTOM, KOTTAYAM,
PIN-686 533
2 GEORGE A.O,
LECTURER IN COMMERCE, MAHATMA GANDHI SENIOR
SECONDARY SCHOOL, ANDROTH, UTO LAKSHADWEEP, NOW
WORKING AT GOVERNMENT SENIOR SECONDARY SCHOOL
KAVARATTI, RESIDING AT AINIADAM HOUSE, CHENGAL,
KALADY, ERNAKULAM, PIN-683 574.
3 P.I.MUHAMMED IQBAL,
LECTURER IN ZOOLOGY (RETD.), MAHATMA GANDHI SENIOR
SECONDARY SCHOOL, ANDROTH, UT OF LAKSHADWEEP,
RESIDING AT PUTHIYA ILLAM, KALPENI, UT OF LAKSHADWEEP,
PIN-682 557
4 DR. JOHNY THOMAS,
LECTURER IN BOTANY, MAHATMA GANDHI SENIOR SECONDARY
SCHOOL, ANDROTH, UT OF LAKSHADWEEP, NOW WORKING AT
GOVERNMENT SENIOR SECONDARY SCHOOL ANDROTH,
RESIDING AT UPPANIYIL HOUSE, KADUTHURUTHY, KOTTAYAM,
PIN-686 604
5 SAJU THOMAS,
LECTURER IN MATHEMATICS, MAHATMA GANDHI SENIOR
SECONDARY SCHOOL, ANDROTH, UT OF LAKSHADWEEP, NOW
WORKING AT GOVERNMENT SENIOR SECONDARY SCHOOL
AGATTI, RESIDING AT ANANTHUNTHY HOUSE, PUTHIYA ROAD,
KADAVANTHRA.
6 P.P. CHANDRASEKHARAN,
LECTURER IN HINDI, MAHATMA GANDHI, SENIOR SECONDARY
Contempt case 1660/2020 - 2 -
SCHOOL, ANDROTH, UT OF LAKSHADWEEP, NOW WORKING AT
APJAKM GSS, CHETLAT, RESIDING AT PRANAVAM, POYYUR
ROAD, MAYYIL, KANNUR, PIN-670 602
7 ASARPAL SINGH,
LECTURER IN HISTORY, JAWAHARLAL NEHRU SENIOR
SECONDARY SCHOOL, KADAMATH, UT OF LAKSHADWEEP,NOW
WORKING AT LAKSHADWEEB HOUSE, NEW DELHI, RESIDING AT
GANDLALKAGOITHRE, AAUMAGU, MINICOY, UT OF
LAKSHADWEEP, PIN-682 529
8 G.K. MOHAMMED,
LECTURER IN ECONOMICS, JAWAHARLAL NEHRU, SENIOR
SECONDARY SCHOOL, KADAMATH, UT OF LAKSHADWEEP,
RESIDING AT GANDLALKAGOITHRE, AAUMAGU, MINICOY, UT OF
LAKSHADWEEP, PIN-682 559
9 RAVINDRANATHAN E.,
LECTURER IN ECONOMICS JAWAHARLAL NEHRU, SENIOR
SECONDARY SCHOOL, KADAMATH, UT OF LAKSHADWEEP, NOW
WORKING AT MAHATMA GANDHI SENIOR SECONDARY SCHOOL,
ANDROTH, RESIDING AT MELADATHU HOUSE,
THIRUVAZHIYODE, PALAKKAD, PIN-679 514
10 C. RAJENDRAN,
LECTURER IN MATHEMATICS, JAWAHARLAL NEHRU SENIOR
SECONDARY SCHOOL, KADAMATH, UT OF LAKSHADWEEP, NOW
WORKING AT EDUCATION, LAKSHADWEEP ADMINISTRATION
OFFICE, KOCHI,RESIDING AT PUDUREDDIYAR, KADTHUR,
DHARMAPURI, TAMILNADU, PIN-635 303
11 M.C. MOHAMMED,
LECTURER IN HINDI, JAWAHARLAL NEHRU SENIOR SECONDARY
SCHOOL, KADAMATH, UT OF LAKSHADWEEP, NOW WORKING AT
SJMMGSS, AMINI RESIDING AT MANNETHACHETTA HOUSE,
AMINI, UT OF LAKSHADWEEP, PIN-682 552
12 KHALELULA POLAKKADOM,
LECTURER IN ZOOLOGY, JAWAHARLAL NEHRU SENIOR
SECONDARY SCHOOL, KADAMATH, UT OF LAKSHADWEEP, NOW
WORKING AT SJMMGSS, AMINI RESIDING AT POLAKKADOM
HOUSE, AMINI, UT OF LAKSHADWEEP, PIN-682 552
13 P.S. ATTAKOYA,
LECTURER IN ENGLISH, JAWAHARLAL NEHRU SENIOR
SECONDARY SCHOOL, KADAMATH, UT OF LAKSHADWEEP, NOW
WORKING AT GSSS KILTAN, RESIDING AT PUTHIYA SURAMBI,
KILTAN, UT OF LAKSHADWEEP, PIN-682 558
Contempt case 1660/2020 - 3 -
14 TOM MATHEW T,
LECTURER IN PHYSICAL EDUCATION, JAWAHARLAL NEHRU
SENIOR SECONDARY SCHOOL, KADAMATH, UT OF
LAKSHADWEEP, NOW WORKING AT DR. KKMKGSS, KALPENI
RESIDING AT THENGAMPALLIL, CHUNGAPPARA, KOTTAYAM, PIN-
686 547
15 JACOBE VARKEY,
LECTURER IN COMMERCE (RETD), JAWAHARLAL NEHRU SENIOR
SECONDARY SCHOOL, KADAMATH, UT OF LAKSHADWEEP,
RESIDING AT VENKATTACKAL HOUSE, ATHIYODI, KOZHIKODE,
PIN-673 527
16 SHIVADHAR TIWARY,
RETIRED LECTURER IN BOTANY, JAWAHARLAL NEHRU SENIOR
SECONDARY SCHOOL, KADAMATH, UT OF LAKSHADWEEP,
RESIDING AT SHIVAKRISHNA MANSION, GAS AGENCY ROAD,
PAKARI, ARRAH, BIHAR , PIN-802 301
BY ADV T.A.RAJAN
RESPONDENTS:
1 ANITA KARWAL
SECRETARY, M/O. HUMAN RESOURCES DEVELOPMENT,
(DEPARTMENT OF SCHOOL EDUCATION AND LITERACY), B-
WING, GROUND FLOOR, SASTHRI BHAWAN, NEW DELHI.
2 SRI. DR. KSHATRAPATI SHIVAJI,
SECRETARY, MINISTRY OF PERSONNEL PUBLIC GRIEVANCES
AND PENSION, DEPARTMENT OF PERSONNEL, NEW DELHI110
001
BY ADV SHRI.P.VIJAYAKUMAR, ASG OF INDIA
SMT.MINI GOPINATH,CGC
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.11.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Contempt case 1660/2020 - 4 -
K.Vinod Chandran & V.G.Arun, JJ
------------------------------------
Contempt Case (c) No.1660 of 2020
------------------------------------
Dated, this the 9th day of November, 2021
JUDGMENT
Vinod Chandran,J.
The learned Assistant Solicitor General, on instructions,
submits that the directions have been complied with. As far as
five petitioners are concerned, the entire amount due has been
paid and as far as 11 petitioners are concerned, it is under
implementation.
The contempt case would stand closed, recording the said
submission.
sd/-
K. Vinod Chandran,
Judge
sd/-
V.G.Arun,
Judge
lgk
Contempt case 1660/2020 - 5 -
APPENDIX OF CON.CASE(C) 1660/2020
PETITIONER ANNEXURE
ANNEXURE I A TRUE COPY OF THE ORDER DATED 20.08.2010 IN
OA NO. 52 OF 2009 OF THE CENTRAL
ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
ANNEXURE II CERTIFIED COPY OF THE JUDGMENT DATED
04.11.2019 OF THIS HON'BLE COURT IN OP(CAT)
2472 OF 2011(Z)
ANNEXURE III A TRUE COPY OF THE REPRESENTATION DATED
12.03.2020 OF THE FIRST PETITIONER.
