Manna Elza John vs University Of Calicut
2021 Latest Caselaw 22427 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
 TUESDAY, THE 9TH DAY OF NOVEMBER 2021/18TH KARTHIKA, 1943
                    WP(C) NO. 22764 OF 2021


PETITIONER:

         MANNA ELZA JOHN, AGED 21 YEARS,
         D/O.JOHN K.JOHN, KAVALAKKAT HOUSE,
         KERA-23, KALLUPALAM ROAD,
         MONSOON VALLEY, ANGAMALY P.O.,
         ALUVA TALUK,
         ERNAKULAM DISTRICT, PIN-683 572.

         BY ADVS.
         JOHN JOSEPH(ROY)
         MEDONA LOPEZ


RESPONDENTS:

    1    UNIVERSITY OF CALICUT,
         REPRESENTED BY ITS REGISTRAR,
         CALICUT UNIVERSITY CAMPUS,
         CALICUT UNIVERSITY P.O., PIN-673 635.

    2    THE PRINCIPAL,
         GOVERNMENT LAW COLLEGE,
         TRISSUR-680 005.

         SRI.RANJITH K.R., G.P.
         SRI.P.C.SASIDHARAN, SC

     THIS WRIT PETITION       (CIVIL) HAVING COME UP    FOR
ADMISSION ON 09.11.2021,      THE COURT ON THE SAME     DAY
DELIVERED THE FOLLOWING:
 WP(C) No.22764/2021
                                 :2 :




                         JUDGMENT

~~~~~~~~~

Dated this the 9th day of November, 2021

The learned counsel for the petitioner submits that

subsequent to the interim order passed by this Court on

22.10.2021, the petitioner has produced the originals of all

requisite documents before the 2nd respondent.

In view of the said fact, the interim order passed on

22.10.2021 is confirmed and the writ petition is disposed of

accordingly.

Sd/-

N. NAGARESH, JUDGE

aks/09.11.2021 WP(C) No.22764/2021

APPENDIX OF WP(C) 22764/2021

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE CONSOLIDATED STATEMENT OF MARKS OF THE PETITIONER FOR HER GRADATION ISSUED FROM THE CHRIST (DEEMD TO BE UNIVERSITY) BANGALORE. Exhibit P2 TRUE COPY OF THE FIRST PHASE ALLOTMENT MEMO DATED 13.10.2021 ISSUED BY THE COMMISSIONER FOR ENTRANCE EXAMINATIONS, KERALA.

Exhibit P3 TRUE COPY OF THE SOFT COPY OF THE TRANSFER CERTIFICATE NO.40004064 DATED 21.09.2021.

Exhibit P4 TRUE COPY OF THE SCHEDULE FOR COLLECTING CONVOCATION FOLDERS IN PERSON DATED 30.09.2021 ISSUED BY THE UNIVERSITY.

Exhibit P5 TRUE COPY OF THE REQUEST MADE BY THE PETITIONER DATED 15.10.2021 AND THE REPLY THERETO.

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