Unnikrishnan vs Gopakumar A. N
2021 Latest Caselaw 22421 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    TUESDAY, THE 9TH DAY OF NOVEMBER 2021 / 18TH KARTHIKA, 1943
                        CON.CASE(C) NO. 1837 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 11829/2021 OF HIGH COURT OF
                              KERALA, ERNAKULAM


PETITIONER/PETITIONER IN W.P.(C)11829/2021:

             UNNIKRISHNAN,
             AGED 41 YEARS,
             S/O. RAMAKRISHNAN NAIR,
             KOTTAVIYIL HOUSE,
             PULAKODE P. O.,
             THRISSUR DISTRICT, PIN - 680 586.

             BY ADVS.
             PEEYUS A.KOTTAM
             HRITHWIK D. NAMBOOTHIRI



RESPONDENT/5TH RESPONDENT IN W.P(C) 11829/2021:

             GOPAKUMAR A. N.
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             TAHSILDAR, THALAPPILLY, THALAPPILLY TALUK OFFICE,
             WADAKANCHERY - 680 623.




             SMT.VIDYA KURIAKOSE, GP




     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 09.11.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO.1837/2021
                                    2



                  P.V.KUNHIKRISHNAN, J
            -------------------------------
               Con.Case(C)No.1837 of 2021
           --------------------------------
         Dated this the 09th day of November 2021

                              JUDGMENT

When this Contempt Case came up for

consideration, the learned Government Pleader

produced the report dated 11.10.2021 of the

Tahsildar, Thalappilly to Range Forest Officer,

Machad Range office. The learned Government

Pleader submitted that the directions in Annexure

A1 is complied by the respondent in the Contempt

case. The learned Government Pleader will instruct

the authority to issue a copy of this order to the

petitioner

In the light of the above report dated

11.10.2021, this Contempt Case(C) is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM CON.CASE(C) NO.1837/2021

APPENDIX OF CON.CASE(C) 1837/2021

PETITIONER ANNEXURE

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT DATED 14.07.2021 IN W.P.(C) NO.11829/2021.

ANNEXURE A2 TRUE COPY OF THE ORDER DATED 08.09.2021 IN I.A.1/2021 IN WP(C) 11829/2021.

ANNEXURE A3 TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT DATED 02.08.2021 ISSUED BY THE RESPONDENT TO THE PETITIONER.

RESPONDENTS EXHIBITS : NIL

//TRUE COPY//

PA TO JUDGE