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Anu Emmanuel vs The National Insurance Co.Ltd
2021 Latest Caselaw 22371 Ker

Citation : 2021 Latest Caselaw 22371 Ker
Judgement Date : 9 November, 2021

Kerala High Court
Anu Emmanuel vs The National Insurance Co.Ltd on 9 November, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
             THE HONOURABLE MR. JUSTICE SATHISH NINAN
    TUESDAY, THE 9TH DAY OF NOVEMBER 2021 / 18TH KARTHIKA, 1943
                     OP (MAC) NO. 105 OF 2021
AGAINST THE ORDER/JUDGMENT IN EP 12/2020 IN OPMV 404/2011 OF MOTOR
          ACCIDENT CLAIMS TRIBUNAL , THALASSERY, KANNUR
PETITIONERS:
     1     ANU EMMANUEL
           AGED 32 YEARS
           W/O LATE SIBEESH SEBASTIAN, HOUSE WIFE, RESIDING AT
           MALIAKKAL HOUSE, VATTIAMTHODE P.O.IRITTY, KANNUR
           DISTICT-670 705.

    2     ALPHA SIBEESH,
          AGED 6 YEARS
          D/O LATE SIBEESH SEBASTIAN, RESIDING AT MALIAKKAL
          HOUSE, VATTIAMTHODE P.O.IRITTY, KANNUR DISTRICT-670
          705, MINOR REPRESENTED BY MOTHER AND NEXT FRIEND , ANU
          EMMANUAL W/O LATE SIBEESH SEBASTIAN, AGED 32 YEARS,
          HOUSE WIFE, MALIAKKAL HOUSE, VATTIAMTHODE P.O.IRITTY,
          KANNUR DISTICT-670 705.

    3     SEBASTAIN M.J,
          S/O LATE JOSEPH, RESIDING AT MALIAKKAL HOUSE,
          VATTIAMTHODE P.O.IRITTY, KANNUR DISTRICT-670 705

    4     ALPHONSA SEBASTIAN,
          W/O SEBASTAIN M.J. RESIDING AT MALIAKKAL HOUSE,
          VATTIAMTHODE P.O.IRITTY, KANNUR DISTICTY-670 705

          BY ADV SERGI JOSEPH THOMAS



RESPONDENT:
           THE NATIONAL INSURANCE CO.LTD
           SECOND FLOOR B1-D, CHETTY STREET, OPP BUS STAND,
           TIRUCHENGOD, NAMAKAL, TAMIL NADUD-672 11. REP BY BRANCH
           MANAGER

          BY ADV SRI.LAL GEORGE, SC, NATIONAL INSURANCE COMPANY
          LIMITED


THIS OP (MAC) HAVING COME UP FOR ADMISSION ON 09.11.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                    2
OP (MAC) NO. 105 OF 2021




                            JUDGMENT

The learned Standing Counsel for the Insurance

Company submits that an amount of Rs.14,21,936/-

(Rupees Fourteen lakhs Twenty One Thousand Nine

Hundred and Thirty Six) has been deposited before the

Tribunal on 04/08/2020. In view thereof, leaving open the

rights of the parties, the original petition is closed.

Sd/-

SATHISH NINAN

JUDGE

rsr

OP (MAC) NO. 105 OF 2021

APPENDIX OF OP (MAC) 105/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE JUDGMENT DATED 11.1.2019 IN MACA NO 2436/2016 OF THIS HONURABLE COURT

Exhibit P2 TRUE COPY OF THE P NO 12/2020 IN OP(MV) NO 404/20211 DATED 7.3.2020 ON THE FILE OF THE MOTOR ACCIDENT CLAIMS TRIBUNAL THALASSERY

 
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