Manoj Thomas vs Joby Thomas
2021 Latest Caselaw 22305 Ker

RFA No.117/2019                                     1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                              THE HONOURABLE MR.JUSTICE K. BABU
            Friday, the 5th day of November 2021 / 14th Karthika, 1943
                  IA.NO.1/2019 IN RFA(INDIGENT) NO. 117 OF 2019
                   OS 45/2016 OF ADDITIONAL SUB COURT,KOTTAYAM
   PETITIONER/APPELLANT:

          MANOJ THOMAS, S/O THOMAS, AGED 47 YEARS, KAROTTUVEMPENICKAL
          HOUSE,SREEKANDAMANGALAM P O, AHIRAMPUZHA VILLAGE, KOTTAYAM TALUK,
          NOW RESIDING AT KARAOTUVEMBENICKAL ,ATHIRAMPUZHA P O KOTTAYAM
          DISTRICT.

   RESPONDENT/RESPONDENT:

          JOBY THOMAS, S/O THOMAS, AGED 44 YEARS, THURUTHELMATTATHIL HOUSE,
          SREEKANDAMANGALAM P.O, ATHIRAMPUZHA VILLAGE, KOTTAYAM TALUK,
          KOTTAYAM DISTRICT. PIN 686562

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the decree and judgment passed in O.S.45/2016 of the Additional
   Subordinate Judge's Court, Kottayam dated 14/9/2018 pending disposal of
   the appeal.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this Court's order dated
   29/09/2021 I.A.No.1/2019 and upon hearing the arguments of M/s.SOORAJ
   T.ELENJICKAL,C.R.SYAMKUMAR,K.ARJUN     VENUGOPAL,V.A.HARITHA,SIDHARTH   B
   PRASAD, SRI.ASWIN KUMAR M J and NANDAGOPAL.R,Advocates for the petitioner
   and of M/s.C.R.REGHUNATHAN, R.BALAKRISHNAN,B.HARRYLAL, Advocates for the
   respondent, the court passed the following:
                                      ORDER

Interim stay will stand extended till 20/12/2021.

Sd/- K. BABU JUDGE

05-11-2021 /True Copy/ Assistant Registrar