K.C.Paily And Sons vs State Of Kerala
2021 Latest Caselaw 22304 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                      WP(C) NO. 14792 OF 2019
PETITIONER:

             K.C.PAILY & SONS,
             KAVANAL BUILDINGS, PUTHENCRUZ,
             REPRESENTED BY ITS PROPRITOR, SRI. K. P.. BENNY,
             S/O. PAILY, KAVANAL HOUSE, PUTTUMANOOR,
             PUTHENCRUZ. P.O., PIN - 682 308.
             BY ADV SAJI VARGHESE KAKKATTUMATTATHIL


RESPONDENTS:

     1       STATE OF KERALA
             REPRESENTED BY THE SECRETARY TO PUBLIC WORKS
             DEPARTMENT, GOVT. SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695 001.
     2       SUPERINTENDING ENGINEER
             PUBLIC WORKS DEPARTMENT (PWD), BUILDINGS CENTRAL
             CIRCLE, THRISSUR, PIN - 680 020.
     3       CHIEF ENGINEER (BUILDINGS)
             PUBLIC WORKS DEPARTMENT (PWD), BUILDINGS CENTRAL
             CIRCLE, THRISSUR, PIN - 680 020.
     4       M/S. SWATHY CONSTRUCTIONS
             REPRESENTED BY ITS PARTNER, K. RAMESH BABU,
             KARTHIKA, KAVUMPADY, MUVATTUPUZHA - 686 661.
             BY ADVS.
             SRI.P.SHANES METHAR



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   05.11.2021,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P(C)No. 14792 of 2019
                                           2



                           MOHAMMED NIAS C.P. J
                   -----------------------------------------------------
                           W.P(C)No. 14792 of 2019
                 ---------------------------------------------------------
                Dated this the 5th day of November, 2021


                                   JUDGMENT

Learned counsel for the petitioner submits that the

matter has become infructuous. Hence, the dismissed as

infructuous.

Sd/-

MOHAMMED NIAS C.P.,

JUDGE dlk 5.11.2021