Pattayil Kunju Kunju Memorial ... vs All India Council For Technical ...
2021 Latest Caselaw 22284 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                      WP(C) NO. 28568 OF 2010
PETITIONER:

             PATTAYIL KUNJU KUNJU MEMORIAL CHARITABLE TRUST,
             REVENUE TOWER ROAD, ADOOR,,
             PATHANAMTHITTA DIST. ,
             REPRESENTED BY ITS MANAGING DIRECTOR.
             BY ADV BECHU KURIAN THOMAS (SR.)


RESPONDENTS:

     1       ALL INDIA COUNCIL FOR TECHNICAL EDUCATION,
             7TH FLOOR, CHANDERLOK BUILDING,, JANPATH,
             NEW DELHI, REPRESENTED BY ITS SECRETARY.
     2       THE REGIONAL OFFICER,
             SOUTH-WEST REGIONAL OFFICE,
             ALL INDIA COUNCIL FOR TECHNICAL EDUCATION,
             PK BLOCK, PALACE ROAD,, BANGALORE-560001.

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   05.11.2021,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P(C)No. 25868 of 2010
                                            2



                            MOHAMMED NIAS C.P. J
                    -----------------------------------------------------
                            W.P(C)No. 25868 of 2010
                  ---------------------------------------------------------
                 Dated this the 5th day of November, 2021


                                    JUDGMENT

Learned counsel for the petitioner submits that the

matter has become infructuous. Hence, the dismissed as

infructuous.

Sd/-

MOHAMMED NIAS C.P.,

JUDGE dlk 5.11.2021