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Keerthi Vijayan V vs Csi Institute Of Legal Studies
2021 Latest Caselaw 22252 Ker

Citation : 2021 Latest Caselaw 22252 Ker
Judgement Date : 5 November, 2021

Kerala High Court
Keerthi Vijayan V vs Csi Institute Of Legal Studies on 5 November, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                        WP(C) NO. 19873 OF 2019
PETITIONER/S:

    1     KEERTHI VIJAYAN V., AGED 24 YEARS
          D/O. S. VIJAYAKUMAR, RESIDING AT KRISHNAKRIPA,,
          KANNASSA ROAD, SREEKRISHNAPURAM, MALAYINKEEZHU,
          THIRUVANANTHAPURAM 695 571

    2     GEMMA EVANGELINE J, AGED 26 YEARS
          D/O. T.J.X ALLWIN ARACHI, RESIDING AT 10/97
          RAJESANGEETHA STREET, KANYAKUMARI, KANYAKUMARI
          DISTRICT, TAMIL NADU 629 001

          BY ADV R.N.SANDEEP



RESPONDENT/S:

    1     CSI INSTITUTE OF LEGAL STUDIES
          REPRESENTED BY ITS PRINCIPAL CHERUVARAKKONAM,
          PARASSALA P.O, THIRUVANANTHAPURAM 695 502

    2     THE PRINCIPAL,
          CSI INSTITUTE OF LEGAL STUDIES, CHERUVARAKKONAM,
          PARASSALA P.O, THIRUVANANTHAPURAM 695 502

    3     THE CONTROLLER OF EXAMINATION,
          UNIVERSITY OF KERALA, PALAYALAM,
          THIRUVANANTHAPURAM 695 034

          BY ADV SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19873 OF 2019        ..2..




                      JUDGMENT

The learned Counsel for the University submits

that the Principal of the college has already remitted

the penalty for late submission of application for

registration. This is recorded and the writ petition is

closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB/05/11/2021 WP(C) NO. 19873 OF 2019 ..3..

APPENDIX

PETITIONERS EXHIBITS.

EXT.P1 THE TRUE COPY OF THE IDENTITY CARDS ISSUED BY THE FIRST RESPONDENT

EXT.P2 THE TRUE COPY OF THE NOTIFICATION FOR REGISTEREING THE EXAMINATION DTD. 14.6.19 ISSUED BY THE 3RD RESPONDENT

EXT.P3 THE TRUE COPY OF THE RECEIPT ISSUED BY THE THIRD RESPONDENT TO THE 1ST PETITIONER THROUGH THEIR WEBSITE

EXT.P4 THE TRUE COPY OF THE PRESS RELEASE DTD. 19.6.19 ISSUED BY THE 3RD RESPONDENT

EXT.P5 TRUE COPY OF THE TIME TABLE FOR THE 6TH SEMESTER EXAMINATION SCHEDULED TO BEGIN ON 22.7.19

 
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