Citation : 2021 Latest Caselaw 22230 Ker
Judgement Date : 5 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 5TH DAY OF NOVEMBER 2021/14TH KARTHIKA, 1943
WP(C) NO. 23065 OF 2021
PETITIONER:
M/S. SPEED WINGS SERVICES,
REPRESENTED BY ITS PROPRIETOR
SANIL KUMAR B, AGED 49 YEARS,
SON OF BHASKARAN, RESIDING AT NO.61,
KARTHIKA, KALPAKA NAGAR, CHAKKAI,
PETTAH P.O.,
THIRUVANANTHAPURAM, PIN - 695 024.
BY ADVS.
SASTHAMANGALAM S. AJITHKUMAR
V.S.THOSHIN
SATHEESH MOHANAN
SHIBA M SAMUEL
P.A.MEERA
RESHMA M.S
SREEJITH S. NAIR
RESPONDENTS:
1 UNION OF INDIA REPRESENTED BY
THE SECRETARY, MINISTRY OF CIVIL AVIATION,
RAJIV GANDHI BHAVAN,
SAFDARJUNG AIRPORT,
NEW DELHI, PIN - 110 003.
2 DIRECTOR GENERAL,
BUREAU OF CIVIL AVIATION,
SECURITY A1 WING, 1ST TO 3RD FLOOR,
JANAPATH BHAVAN,
NEW DELHI PIN - 110 001.
3 THE REGIONAL DIRECTOR,
BUREAU OF CIVIL AVIATION SECURITY
MINISTRY OF CIVIL AVIATION,
REGIONAL OFFICE,
THIRUVANANTHAPURAM 695 005.
WP(C)No.23065 & 24294 of 2021
2
4 COCHIN INTERNATIONAL AIRPORT LIMITED,
REPRESENTED BY ITS GENERAL MANAGER,
(COMMERCIAL), AIRPORT ROAD, NEDUMBASERRY
ERNAKULAM, PIN - 683 111.
5 IGP & COMMISSIONER OF POLICE,
THIRUVANANTHAPURAM CITY,
C.V. RAMAN PILLA ROAD, THYCAUD,
THIRUVANANTHAPURAM, PIN - 695 014.
BY ADVS.
SRI.P.VIJAYAKUMAR, ASG OF INDIA
SMT.PRINCY XAVIER, SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.11.2021, ALONG WITH WP(C).24294/2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.23065 & 24294 of 2021
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 5TH DAY OF NOVEMBER 2021/14TH KARTHIKA, 1943
WP(C) NO. 24294 OF 2021
PETITIONER:
M/S. SPEED WINGS SERVICES,
REPRESENTED BY ITS PROPRIETOR
SANIL KUMAR B, AGED 49 YEARS,
SON OF BHASKARAN, RESIDING AT NO.61,
KARTHIKA, KALPAKA NAGAR, CHAKKAI,
PETTAH P.O.,
THIRUVANANTHAPURAM, PIN - 695 024.
BY ADV SASTHAMANGALAM S. AJITHKUMAR
RESPONDENTS:
1 UNION OF INDIA REPRESENTED BY
THE SECRETARY, MINISTRY OF
CIVIL AVIATION, RAJIV GANDHI BHAVAN,
SAFDARJUNG AIRPORT,
NEW DELHI, PIN - 110 003.
2 DIRECTOR GENERAL,
BUREAU OF CIVIL AVIATION,
SECURITY A1 WING, 1ST TO 3RD FLOOR,
JANAPATH BHAVAN,
NEW DELHI, PIN - 110 001.
3 THE REGIONAL DIRECTOR,
BUREAU OF CIVIL AVIATION SECURITY,
MINISTRY OF CIVIL AVIATION
REGIONAL OFFICE,
THIRUVANANTHAPURAM 695 005.
WP(C)No.23065 & 24294 of 2021
4
4 COCHIN INTERNATIONAL AIRPORT LIMITED,
REPRESENTED BY ITS GENERAL MANAGER
(COMMERCIAL), AIRPORT ROAD,
NEDUMABASSERY, ERNAKULAM 683 111.
5 IG P & COMMISSIONER OF POLICE,
THIRUVANANTHAPURAM CITY,
C.V.RAMAN PILLA ROAD, THYCAUD,
THIRUVANANTHAPURAM 695 014.
BY ADV SHRI.P.VIJAYAKUMAR, ASG OF INDIA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.11.2021, ALONG WITH WP(C).23065/2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.23065 & 24294 of 2021
5
JUDGMENT
Dated this the 5th day of November, 2021
The learned counsel for the petitioner submits that in
view of the subsequent events, these writ petitions have
become infructuous and the petitioner has filed WP(C)No.
23610/2021 in the changed circumstances. These writ
petitions are hence dismissed as infructuous, permitting the
petitioner to prosecute WP(C)No.23610/2021.
Sd/-
N. NAGARESH JUDGE ncd/06.11.2021 WP(C)No.23065 & 24294 of 2021
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