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Siyad Ummer vs Commissioner For Entrance ...
2021 Latest Caselaw 22219 Ker

Citation : 2021 Latest Caselaw 22219 Ker
Judgement Date : 5 November, 2021

Kerala High Court
Siyad Ummer vs Commissioner For Entrance ... on 5 November, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
           THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                 WP(C) NO. 22806 OF 2021
PETITIONERS:

    1    SIYAD UMMER,
         AGED 22 YEARS,
         S/O. UMMER V.M,
         VARIKKATTU HOUSE,
         PALLARIMANGALAM, P.O. ADIVADU,
         ERNAKULAM-686 671.

    2    THASNI MOL V.P,
         AGED 21 YEARS,
         D/O. V.M. PAREED,
         VATTEKKATTU HOUSE,
         ERAMALLOOR P.O, KUTTILANJI,
         ERNAKULAM-686 691

    3    KULSUM P ZAKKEER,
         AGED 22 YEARS,
         D/O. ZAKKEER P.A, PADIKKAMATTOM HOUSE,
         THALAKKOD P.O, KOTHAMANGALAM,
         ERNAKULAM-686 693

         BY ADVS.
         SRI.THOMAS ABRAHAM
         SMT.MERCIAMMA MATHEW
         SRI.ASWIN P. JOHN
         SRI.R.ANANTHAPADMANABAN
         SRI.THAYYIB SHA P.S.
         SMT.KRISHNENDHU V.B


RESPONDENTS:

    1    COMMISSIONER FOR ENTRANCE EXAMINATIONS,
         OFFICE OF THE COMMISSIONER FOR ENTRANCE
         EXAMINATIONS,
         HOUSING BOARD BUILDING,
         SANTHI NAGAR,
         THIRUVANANTHAPURAM 695 001.
 WP(C) No.22806/2021
                            :2 :


     2     MAHATMA GANDHI UNIVERSITY,
           ATHIRAMPUZHA P.O,
           KOTTAYAM DISTRICT, PIN 686 562,
           REPRESENTED BY ITS REGISTRAR.

     3     PRINCIPAL,
           GOVERNMENT LAW COLLEGE,
           ERNAKULAM 682 011.

     4     PRINCIPAL,
           GOVERNMENT LAW COLLEGE,
           THIRUVANANTHAPURAM-695 001

     5     MAR ATHANASIUS COLLEGE (AUTONOMOUS),
           M.P. VARGHESE ROAD, KOTHAMANGALAM COLLEGE P.O,
           KOTHAMANGALAM 686 666,
           REPRESENTED BY ITS PRINCIPAL.

           SMT.VINITHA B, SR.GOVERNMENT PLEADER,
           SRI.SURIN GEORGE IPE - SC

     THIS WRIT PETITION (CIVIL) HAVING COME UP          FOR
ADMISSION ON 05.11.2021, THE COURT ON THE SAME          DAY
DELIVERED THE FOLLOWING:
 WP(C) No.22806/2021
                                    :3 :




                            JUDGMENT

~~~~~~~~~

Dated this the 5th day of November, 2021

When this writ petition came up for hearing, this

Court passed an interim order on 22.10.2021 which reads as

follows:-

"The learned counsel for the petitioners would submit that the Provisional Degree Certificates of the petitioners have not been issued in original since Registers of Autonomous Colleges like the 5th respondent have to be produced physically before the Principals of the Law Colleges and in view of the pandemic situation, these Registers are likely to reach only on 26.10.2021.

2. In such circumstances, there will be an interim order directing respondents 1 to 4 to grant admission provisionally to petitioners 1 and 2 in the Government Law College, Ernakulam and to the 3rd petitioner in the Government Law College, Thiruvananthapuram, subject to production of original documents within four weeks.

Post on 29.10.2021."

2. Today, when this matter was taken up, the learned

counsel for the petitioners submitted that the requisite WP(C) No.22806/2021

certificates have been produced physically by the petitioners

before the Principal of the Government Law College,

Ernakulam.

In view of the above, the writ petition is disposed of

confirming the interim order dated 22.10.2021.

Sd/-

N. NAGARESH, JUDGE

aks/05.11.2021 WP(C) No.22806/2021

APPENDIX OF WP(C) 22806/2021

PETITIONER'S EXHIBITS:

Exhibit P1 THE TRUE COPY OF THE ALLOTMENT MEMO ISSUED TO THE 1ST PETITIONER. Exhibit P1(a) THE TRUE COPY OF THE ALLOTMENT MEMO ISSUED TO THE 2ND RESPONDENT. Exhibit P1(b) THE TRUE COPY OF THE ALLOTMENT MEMO ISSUED TO THE 2ND PETITIONER. Exhibit P2 THE TRUE COPY OF THE CONSOLIDATED MARK LIST OF THE 1ST PETITIONER. Exhibit P2(a) THE TRUE COPY OF THE CONSOLIDATED MARK LIST OF THE 2ND PETITIONER. Exhibit P2(b) THE TRUE COPY OF THE CONSOLIDATED MARK LIST OF THE 3RD PETITIONER. Exhibit P3 THE TRUE COPY OF THE DOCUMENT EVIDENCING REJECTION OF REQUEST OF THE 1ST PETITIONER.

Exhibit P3(a) THE TRUE COPY OF THE DOCUMENT EVIDENCING REJECTION OF REQUEST OF THE 2ND PETITIONER.

Exhibit P3(b) THE TRUE COPY OF THE DOCUMENT EVIDENCING REJECTION OF REQUEST OF THE 3RD PETITIONER.

Exhibit P4 THE RELEVANT PAGES OF THE PROSPECTUS FOR 3 YEAR LLB.

Exhibit P5 THE TRUE COPY OF THE REPRESENTATION DATED 21.10.2021 FILED BY THE 1ST PETITIONER.

Exhibit P5(a) THE TRUE COPY OF THE REPRESENTATION DATED 21.10.2021 FILED BY THE 2ND PETITIONER.

Exhibit P5(b) THE TRUE COPY OF THE REPRESENTATION DATED 21.10.2021 FILED BY THE 3RD PETITIONER.

Exhibit P6            THE   TRUE   COPY    OF  THE    DOCUMENT
                      EVIDENCING      DELIVERY     OF      THE

REPRESENTATION SUBMITTED BY THE 1ST PETITIONER THROUGH E-MAIL.

 WP(C) No.22806/2021



Exhibit P6(a)         THE   TRUE   COPY   OF   THE    DOCUMENT
                      EVIDENCING     DELIVERY      OF      THE

REPRESENTATION SUBMITTED BY THE 2ND PETITIONER THROUGH E-MAIL.

Exhibit P(b)          THE   TRUE   COPY   OF   THE    DOCUMENT
                      EVIDENCING     DELIVERY      OF      THE

REPRESENTATION SUBMITTED BY THE 3RD PETITIONER.

SR

 
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