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George vs The State Of Kerala & Others
2021 Latest Caselaw 22212 Ker

Citation : 2021 Latest Caselaw 22212 Ker
Judgement Date : 5 November, 2021

Kerala High Court
George vs The State Of Kerala & Others on 5 November, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                   WP(C) NO. 29671 OF 2011
PETITIONER:

          O.P.GEORGE, S/O.PAILY
          AGED 48 YEARS, OLIKARAYIL, EDAKATTUVAYAL P.O,
          ERNAKULAM DISTRICT.

          BY ADV SRI.PAUL K.VARGHESE

RESPONDENTS:

    1     THE STATE OF KERALA
          REPRESENTED BY SECRETARY, (REVENUE DEPARTMENT),
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-1

    2     STATE OF KERALA
          REPRESENTED BY THE SECRETARY, (INDUSTRIAL
          DEPARTMENT), GOVERNMENT SECRETARIAT, TRIVANDRUM-1

    3     THE DISTRICT COLLECTOR
          CIVIL STATION, KAKKANAD,, ERNAKULAM- 682 030.

    4     THE MINING & GEOLOGY DEPARTMENT
          KAKKANAD CIVIL STATION, ERNAKULAM, REPRESENTED BY,
          ITS SENIOR GEOLOGIST- 682 030.

    5     THE EDAKKATTUVAYAL GRAMA PANCHAYAT
          ARAKKUNNAM, REPRESENTED BY ITS SECRETARY., PIN-682
          013.

    6     THE SUB INSPECTOR OF POLICE
          MULANTHURUTHY, PIN-682 013.

    7     SRI.JAYAKUMAR, PRESIDENT
          EDAKKATTUVAYAL GRAMA PANCHAYAT, EDAKKATTUVAYAL,
          NOW RESIDING AT KAIPPATTOOR,, VARIYAMTHOTTATHIL,
          EDAKKATTUVAYAL GRAMA PANCHAYAT, ARAKKUNNAM-682
          013.
 W.P.(C).No.29671/2011

                             2


    8      BALAKRISHNAN NAIR, AGED 60
           KAIPATTUR VARAMTHOTTATHIL, ARAKUNNAM,, PIN-682
           313.

    9      SARASAMMA, W/O BALAKRISHNAN NAIR
           AGED 58,KAIPATTUR VARAMTHOTTTHIL,, ARAKUNNAM,,
           PIN-682 313.

    10     BIJU
           S/O BALAKRISHNAN NAIR,, AGED 27 YEARS,
           KAIPATTUR VARAMTHOTTATHIL, ARAKUNNAM,, PIN-682
           313.

           BY ADVS.SMT.K.M.RASHMI, SR.GOVT.PLEADER
           SRI.K.S.HARIDAS
           SMT.MERCIAMMA MATHEW
           SRI.V.RENJITH KUMAR
           SRI.THOMAS ABRAHAM


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.11.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.29671/2011

                                  3




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                  W.P.(C).No.29671 of 2011
            ----------------------------------------------
         Dated this the 05 day of November, 2021


                           JUDGMENT

The counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JV JUDGE

 
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