Sooraj S vs Joint Secretary
2021 Latest Caselaw 22154 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                       WP(C) NO. 13025 OF 2021
PETITIONER:

          SOORAJ S.
          AGED 24 YEARS
          S/O. SATHEESAN. K.
          OM SHANTI NIVAS,
          UDUMA P. O, KASARAGOD - 671 319.

          BY ADVS.
          SRI. P. MOHANDAS
          SRI. K. SUDHINKUMAR
RESPONDENTS:

    1     JOINT SECRETARY
          SPORTS BOARD ASSOCITION OF INDIAN UNIVERSITIES,
          AIU HOUSE, 16 COMRADE INDRAJIT GUPTA MARG.
          NEW DELHI - 110 002.
    2     DIRECTOR
          DEPARTMENT OF PHYSICAL EDUCATION,
          UNIVERSITY OF CALICUT,
          THENJIPALAM, KOZHIKODE DISTRICT.
    3     CONVENOR
          D-ZONE SPORTS FESTIVAL,
          UNIVERSITY OF CALICUT,
          THENJIPALAM - 673 632.
          KOZHIKODE DISTRICT.
    4     CONVENOR,
          INTER-ZONE SPORTS FESTIVAL,
          UNIVERSITY OF CALICUT,
          THENJIPALAM - 673 632.
          KOZHIKODE DISTRICT.

    5     PRINCIPAL,
          CHRIST COLLEGE,
          IRINJALAKUDA NORTH P. O, THRISSUR - 680 125.
          BY ADVS.
          R1 - SMT. O.M. SHALINA
          SRI. V.A. VINOD
          SRI. P. C SASIDHARAN, SC, CALICUT UNIVERSITY
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.13025 OF 2021

                                    2




                               JUDGMENT

In the light of Ext.R1(a) circular produced along with the

statement filed on behalf of the 1st respondent nothing

survives to be considered in the writ petition and accordingly

the writ petition is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C).No.13025 OF 2021

APPENDIX

PETITIONER'S EXHIBITS:-

EXHIBIT P1 TRUE COPY OF THE ELIGIBILITY PROFORMA ISSUED BY THE 5TH RESPONDENT DATED 22/04/2021.

EXHIBIT P2 TRUE COPY OF THE 10+2 CERTIFICATE OF THE PETITIONER DATED 21.05.2015. EXHIBIT P3 TRUE COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 5TH RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28/07/2017.

EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 16/02/2019 IN WPC NO.24672/2019 AND CONNECTED MATTERS.

EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 31/03/2021 IN WPC NO.8660/2021.

RESPONDENTS'S EXHIBITS:-

ANNEXURE R1(a) TRUE COPY OF CIRCULAR NO.AIU/YA & S/SPER/2021 DATED 20.09.2021 ISSUED BY THE 1ST RESPONDENT.