Kaipuzha Agricultural Producers ... vs The State Of Kerala
2021 Latest Caselaw 22060 Ker

WP(C) NO. 33391 OF 2011                 1



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

                   THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

          WEDNESDAY, THE 3RD DAY OF NOVEMBER 2021 / 12TH KARTHIKA, 1943

                              WP(C) NO. 33391 OF 2011

PETITIONER/S:
            KAIPUZHA AGRICULTURAL PRODUCERS
            MARKETING CO-OPERATIVE SOCIETY LTD. NO. Q 1493,, KARUNAGAPALLY,
            REPRESENTED BY ITS SECRETARY,, M.K. SHAJAHAN, S/O.
            MOHAMMEDKUNJU,, AGED 60 YEARS.

               BY ADVS.
               SRI.S.SREEKUMAR (SR.)
               SRI.ANEESH JAMES
               SRI.JUSTINE JACOB
               SRI.P.MARTIN JOSE
               SRI.P.PRIJITH


RESPONDENT/S:
      1     THE STATE OF KERALA
            PRINCIPAL SECRETARY, AGRICULTURE DEPARTMENT, GOVERNMENT
            SECRETARIAT,, TRIVANDRUM - 695 001.

      2        THE AGRICULTURAL PRODUCTION
               COMMISSIONER @ ADDITIONAL CHIEF SECRETARY,, GOVERNMENT
               SECRETARIAT,, STATE OF KERALA, TRIVANDRUM - 695 001.

      3        THE VICE CHAIRMAN
               ONATTUKARA VIKASANA AGENCY,, NEW CIVIL STATION, KAYAMKULAM -
               690 527.

      4        THE SECRETARY AND PRINCIPAL
               AGRICULTURAL OFFICER, ONATTUKARA VIKASANA, AGENCY, CIVIL
               STATION,, COLLECTORATE, ALAPPUZHA - 688 001

   ADDL.R5     STATE BANK OF TRAVANCORE
               KARUNAGAPALLY BRANCH, REPRESENTED BY ITS BRANCH MANAGER.

               ADDL.R5 IMPLEADED AS PER ORDER DT.7/9/12 IN IA 8477/12

               BY ADVS.
               GOVERNMENT PLEADER
               SRI.R.S.KALKURA


OTHER PRESENT:
            SMT.RASHMI.K.M, SR.GP

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION                 ON
03.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 33391 OF 2011           2




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No.33391 of 2011
                    --------------------------------------
             Dated this the 3rd day of November, 2021


                              JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS