Sreenivas vs The Local Level Monitoring ...
2021 Latest Caselaw 22042 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
   WEDNESDAY, THE 3RD DAY OF NOVEMBER 2021 / 12TH KARTHIKA, 1943
                        WP(C) NO. 15966 OF 2021
PETITIONER:

          SREENIVAS
          AGED 47 YEARS
          S/O.SREEDHARAN NAIR, KAIPRA HOUSE, PUDUSSERY,
          THRISSUR DISTRICT 679 531

          BY ADVS.
          V.N.HARIDAS
          SIBY.P.JOSE
          K.T.BOSCO
          SAIFUDEEN T.S
          SMITHA GOPINATH



RESPONDENTS:

    1     THE LOCAL LEVEL MONITORING COMMITTEE
          REP.BY ITS CONVENOR, AGRICULTURAL OFFICE, VALLATHOL
          NAGAR, P.O.CHERUTHURUTHI, THRISSUR 679 531

    2     THE AGRICULTURAL OFFICER
          VALLATHOL NAGAR AGRICULTURAL OFFICE, VALLATHOL NAGAR,
          P.O. CHERUTHURUTHI, THRISSUR 679 531

    3     THE REVENUE DIVISIONAL OFFICER
          1ST FLOOR, CIVIL STATION, CIVIL LANES ROAD, AYYANTHOLE,
          THRISSUR 680 003

          BY ADV GOVERNMENT PLEADER




          APPU.P.S-GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15966 OF 2021

                                        2


                                JUDGMENT

It is submitted by the learned Government Pleader that the

application submitted by the petitioner has already been rejected.

The writ petition is, therefore, closed without prejudice to the

rights of the petitioner to challenge the order rejecting his application,

in accordance with law.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C) NO. 15966 OF 2021

APPENDIX OF WP(C) 15966/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT DATED 8.7.2021

Exhibit P2 POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER DATED 30.7.2021

Exhibit P3 APPLICATION TO REMOVE THE PROPERTY FROM THE DATA BANK SUBMITTED BEFORE 1ST RESPONDENT DATED 26.8.2017