Abdul Latheef M.M vs The Revenue Divisional Officer
2021 Latest Caselaw 22038 Ker

WP(C) No.26401/2020                                1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                            THE HONOURABLE MR. JUSTICE T.R.RAVI
             Wednesday, the 3rd day of November 2021 / 12th Karthika, 1943
                               WP(C) NO. 26401 OF 2020(A)
   PETITIONER:

          ABDUL LATHEEF M.M. AGED 34 YEARS S/O.AMMED, MADAKKA MOOLAYIL HOUSE, VELOM P.O.,
          PERUVAYAL, KOZHIKODE, KUTTIADY - 673 508.

   RESPONDENTS:

      1. THE REVENUE DIVISIONAL OFFICER, MINI CIVIL STATION, COURT ROAD, VATAKARA,
          KOZHIKODE DISTRICT - 673 101       AND THREE OTHERS.

          Writ petition (civil) praying inter alia that in the circumstances stated in the
   affidavit filed along with the WP(C) the High Court be pleased to stay the operation
   and implementation of Exhibit P19 order pending disposal of the above writ petition.
          This petition again coming on for orders upon perusing the petition and the
   affidavit filed in support of WP(C) and this Court's order dated 21-12-2020 and upon
   hearing the arguments of     SRI.S.SREEKUMAR (SENIOR ADVOCATE), along with SRI.P.MARTIN
   JOSE, SRI.P.PRIJITH, SRI.THOMAS P.KURUVILLA, SRI.R.GITHESH, SRI.AJAY BEN JOSE,
   SRI.MANJUNATH MENON, SRI.SACHIN JACOB AMBAT & SHRI.HARIKRISHNAN S., Advocates for the
   petitioners, GOVERNMENT PLEADER for R1 & R2 and of SRI.K.MOHANAKANNAN & SMT.T.V.NEEMA,
   Advocates for R4, the court passed the following:
                                                ORDER

The 1st respondent to place on record a statement/counter affidavit. The version should specifically answer whether they have complied with the directions contained in Ext.P17 judgment of this Court.

Post on 23-11-2021.

                                                            Sd/- T.R.RAVI JUDGE




                                                            ASSISTANT REGISTRAR

03.11.2021                   True copy/-




                                                 EXHIBITS

EXT. P17: TRUE COPY OF JUDGMENT DATED 24.02.2020 IN WP(C) NO. 5176 OF 2020 OF THIS HON'BLE COURT.

 WP(C) No.26401/2020                 2/2




03-11-2021            /True Copy/         Assistant Registrar