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Vishnu Duth Sona vs The Secretary, Regional ...
2021 Latest Caselaw 22008 Ker

Citation : 2021 Latest Caselaw 22008 Ker
Judgement Date : 3 November, 2021

Kerala High Court
Vishnu Duth Sona vs The Secretary, Regional ... on 3 November, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   WEDNESDAY, THE 3RD DAY OF NOVEMBER 2021 / 12TH KARTHIKA, 1943
                      WP(C) NO. 24048 OF 2021
PETITIONER:

          VISHNU DUTH SONA
          AGED 37 YEARS
          S/O.SONA, DEVARAGAM, MELOOR P.O., THALASSERY, KANNUR

          BY ADVS.
          I.DINESH MENON
          L.RAJESH NARAYAN



RESPONDENT:

          THE SECRETARY, REGIONAL TRANSPORT AUTHORITY , KANNUR,
          REGIONAL TRANSPORT OFFICE, KANNUR 670 001


OTHER PRESENT:

          SMT. SURYA BINOY- SR. G.P




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24048 OF 2021
                                    2

                             JUDGMENT

The singular reason why the petitioner in this

case has approached this Court is because the

jurisdictional State Transport Appellate Tribunal

(STAT) is presently not sitting.

2. This is admitted by the learned Senior

Government Pleader - Smt.Surya Binoy also.

3. Obviously, therefore, the petitioner cannot

be put to unreasonable prejudice for no fault of

his; and am of the firm view that the Temporary

Permits now being enjoyed by him must stand

extended for a short period, so that the Tribunal

can then decide his case on merits.

In the afore circumstances, I dispose of this

writ petition to the limited extent of ordering

that the Temporary Permits now enjoyed by the

petitioner will remain in force until 31.11.2021;

with liberty being reserved to him to approach the

STAT appropriately for further relief on his WP(C) NO. 24048 OF 2021

substantive prayers.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/5.11 WP(C) NO. 24048 OF 2021

APPENDIX OF WP(C) 24048/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PROCEEDINGS DATED 5.2.2021

Exhibit P2 TRUE COPY OF THE PETITION IN MVARP NO.13/21 DT.26.7.2021

Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN MP NO.202/2021 IN MVARP NO.13/2022 DATED 5.8.2021

Exhibit P4 TRUE COPY OF THE INTERIM ORDER IN MP NO.302/2021 IN MVARP NO.13/2021 DATED 30.9.2021

Exhibit P5 TRUE COPY OF THE TEMPORARY PERMIT VALID TILL 7.11.2021 DATED 27.10.2021

Exhibit P6 TRUE COPY OF THE PETITION FOR RE-ISSUE OF TEMPORARY PERMIT DATED 29.10.2021

Exhibit P7 TRUE COPY OF THE JUDGMENT IN WP(C) NO.23299/2021 DATED 29.10.2021

 
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