Niveditha P.S vs Selvadasan
2021 Latest Caselaw 21816 Ker

OP (FC) No.236/2021                            1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
            Tuesday, the 2nd day of November 2021 / 11th Karthika, 1943
                    IA.NO.1/2021 IN OP (FC) NO. 236 OF 2021(R)
   PETITIONER/PETITIONER:

       1. NIVEDITHA P.S., D/O. SINI, AGED 27 YEARS, VARICKANICKAL HOUSE,
          KUNNATHUPADAM DESOM, VARANTHARAPALLY VILLAGE, MUKUNDAPURAM TALUK,
          TRISSUR DISTRICT-680 302.
       2. SINI V.N., AGED 50, VARICKANICKAL HOUSE, KUNNATHUPADAM DESOM,
          VARANTHARAPALLY VILLAGE, MUKUNDAPURAM TALUK, TRISSUR DISTRICT-680
          302.

   RESPONDENT/RESPONDENT:

           SELVADASAN,
           AGED 61 YEARS, S/O. DHATHRAYA PAZHANIMALA,
           KANYATT UTTARA, VADAVANNUR P.O,
           PALAKKAD DISTRICT, PIN -678 504

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to enlarge time for
   adducing evidence in OP.324/2021 by the petitioners till 03/11/2021.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 06/09/2021 and upon hearing the arguments of M/S.P.YADHU KUMAR,
   MURALEEDHARAN A. & YAMUNA VIJAYAGOPAL, Advocates for the petitioners in
   IA/OP(FC) and of SRI.RAJESH CHAKYAT, Advocate for the respondent in
   IA/OP(FC), the court passed the following:
                                      ORDER

This is an application to enlarge time to adduce evidence till

03/11/2021.

Since time is sought only upto tomorrow, we grant the relief.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

02-11-2021 /True Copy/ Assistant Registrar