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Sooraj Kumar T.S vs Cherian Ghee Varughese
2021 Latest Caselaw 21808 Ker

Citation : 2021 Latest Caselaw 21808 Ker
Judgement Date : 2 November, 2021

Kerala High Court
Sooraj Kumar T.S vs Cherian Ghee Varughese on 2 November, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
                       CON.CASE(C) NO. 1161 OF 2021
   AGAINST THE ORDER/JUDGMENT IN WP(C) 14398/2020 OF HIGH COURT OF
                            KERALA, ERNAKULAM
PETITIONER:

              SOORAJ KUMAR T.S
              AGED 41 YEARS
              S/O. T.K.SASIDHARAN, THAYYIL, S.V.MARKET P.O.,
              KARUNAGAPPALLY-690573.

              BY ADVS.
              SADCHITH.P.KURUP
              C.P.ANIL RAJ


RESPONDENT:

              CHERIAN GHEE VARUGHESE
              AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
              SECRETARY, BAR COUNCIL OF KERALA, BAR COUNCIL BHAVAN,
              HIGH COURT CAMPUS, KOCHI-682031.

              BY ADV PRANOY K.KOTTARAM


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 02.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1161 OF 2021

                                      2




                               JUDGMENT

It is submitted by the learned senior counsel appearing for the

respondent Bar Council of Kerala that the representation has been

considered by the Bar Council of Kerala and that formal orders are in the

process of being issued.

The said submission is recorded. The contempt of court case is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP CON.CASE(C) NO. 1161 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

Annexure A1 CERTIFIED COPY OF JUDGMENT DATED 14.8.2020 PASSED IN WPC NO.14398/2020.

RESPONDENT'S/S EXHIBITS: NIL

 
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