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Alikutty C vs The Regional Transport Officer
2021 Latest Caselaw 21805 Ker

Citation : 2021 Latest Caselaw 21805 Ker
Judgement Date : 2 November, 2021

Kerala High Court
Alikutty C vs The Regional Transport Officer on 2 November, 2021
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR. JUSTICE SATHISH NINAN
      TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
                             WP(C) NO. 22519 OF 2021
PETITIONER:

              ALIKUTTY C.
              AGED 38 YEARS
              CHELATHOOR HOUSE, KADANCHERY P. O., KALADI, PONNANI,
              MALAPPURAM.

              BY ADV STALIN PETER DAVIS



RESPONDENT:

              THE REGIONAL TRANSPORT OFFICER
              REGIONAL TRANSPORT OFFICE, CIVIL STATION, DOWN HILL,
              MALAPPURAM - 676505.

              BY SRI.BIMAL K. NATH, SR. GOVT. PLEADER

     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
02.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                    SATHISH NINAN, J.
          = = = = = = = = = = = = = = = = = =
               W. P. (C) No.22519 of 2021
          = = = = = = = = = = = = = = = = = =
        Dated this the 2nd day of November, 2021

                    J U D G M E N T

The petitioner who is an existing stage carriage

operator, seeks for revision of his timings. At present,

the service is being operated with the timings settled

as early as in the year 2002. In view of the changed

circumstances revision of timings is necessitated, for

which Ext.P1 request has been submitted, contends the

petitioner.

2. Heard.

3. Without expressing anything on the merits, the

writ petition is disposed of directing the respondent to

consider and pass appropriate orders on Ext.P1 with due

notice to the petitioner and the persons interested, as

expeditiously as possible and at any rate within a W. P. (C) No.22519 of 2021

period of two months from the date of receipt of a copy

of this judgment.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge APPENDIX OF WP(C) 22519/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT DATED 06.09.2021.

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