John Cherian vs Village Officer
2021 Latest Caselaw 21802 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                  THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

         TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943

                             WP(C) NO. 25303 OF 2019

PETITIONER:

               JOHN CHERIAN
               AGED 55 YEARS
               S/O. CHERIAN, MUNDAKAPARAMBIL, PALAKARA, KADUTHURUTHY 686 604

               BY ADVS.
               S.SANAL KUMAR
               SMT.BHAVANA VELAYUDHAN
               SMT.T.J.SEEMA



RESPONDENTS:

     1         VILLAGE OFFICER
               KADUTHURUTHY VILLAGE OFFICE, KOTTAYAM DISTRICT 686 604

     2         TAHSILDAR,
               TALUK OFFICE, VAIKOM 686 141

     3         DISTRICT COLLECTOR,
               COLLECTORATE, KOTTAYAM 686 002




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 02.11.2021,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25303 OF 2019

                                    2




                             JUDGMENT

The learned counsel for the petitioner submits that the

matter is not pressed.

Accordingly this writ petition is dismissed as not pressed.

SD/-

DEVAN RAMACHANDRAN JUDGE rp