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Siyad.S.S vs Department Of Health And Family ...
2021 Latest Caselaw 21794 Ker

Citation : 2021 Latest Caselaw 21794 Ker
Judgement Date : 2 November, 2021

Kerala High Court
Siyad.S.S vs Department Of Health And Family ... on 2 November, 2021
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                  THE HONOURABLE MR. JUSTICE SUNIL THOMAS
         Tuesday, the 2nd day of November 2021 / 11th Karthika, 1943
                          WP(C) NO. 16624 OF 2021(D)
PETITIONER:

     SIYAD.S.S., AGED 46 YEARS ,S/O.SALIM(LATE), SALIM MANZIL,
     PARAYAHUKONAM P.O., KIZHUIVILAM VILLAGE, THIRUVANANTHAPURAM
     DISTRICT-695 104.

RESPONDENTS:

  1. DEPARTMENT OF HEALTH AND FAMILY WELFARE, STATE OF KERALA,
     REPRESENTED BY ITS SECRETARY, ANNEX II, SECRETARIAT,
     THIRUVANANTHAPURAM-695 001.


        AND OTHERS


     Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay Ext.P7 order no A2/2335/21 dated 29.07.2021 till the
disposal of the above WP(C).
     This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C)and this Court's order dated
24.09.2021 and upon hearing the arguments of SRI. P.ANOOP (MULAVANA)
Advocate for the petitioner and of SRI. LATHEESH SEBASTIAN Advocate for
the respondents 4 & 5, the court passed the following:
                               SUNIL THOMAS, J.
                              =================
                            W.P(C).No.16624 of 2021
                              =================
                     Dated this the 2nd day of November, 2021

                                       ORDER

Re-opened.

2. Though the case was posted for judgment, it seems

that, since another employee who was posted in the same post has

come up before this Court challenging his termination in

W.P(C).No.21512 of 2021, I feel it proper that, both the Writ

Petitions should be heard together in the interest of justice.

Accordingly, W.P(C).No.16624 of 2021 is posted on 05.11.2021.

Post W.P(C).21512 of 2021 also on that day. Status quo as on

today will continue.

Post for judgment on 05.11.2021.

Sd/-

SUNIL THOMAS Judge

Sbna/

02-11-2021 /True Copy/ Assistant Registrar

 
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