T.M.Mathew vs The Director General Of Police
2021 Latest Caselaw 21772 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                             &
          THE HONOURABLE MRS. JUSTICE C.S. SUDHA
  TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA,
                           1943
                    RP NO. 1108 OF 2015
   AGAINST THE ORDER/JUDGMENT IN WPC 26133/2013 OF HIGH
                COURT OF KERALA, ERNAKULAM
REVIEW PETITIONER/PETITIONERS IN WPC:

   1     T.M.MATHEW
         THENGUMTHURUTHEL VEEDU,MANARCADU.P.O,
         KOTTAYAM-686019.

   2     MOLLY JOSEPH, KAROTTUPARA
         VEEDU,VELLAVOOR.P.O,CHANGANACHERRY,KOTTAYAM-
         696541.

   3     THOMAS JOSEPH
         NEDIYAKALAPARAMBIL,CHANGANACHERY.P.O,
         KOTTAYAM-696101.

         BY ADVS.
         SRI.T.S.BIJU
         SRI.M.A.BABY


RESPONDENT/RESPONDENTS IN WPC:

    1    THE DIRECTOR GENERAL OF POLICE
         POLICE HEAD QUARTERS,
         VAZHUTHACAUD,THIRUVANANTHAPURAM-695010.

    2    THE INSPECTOR GENERAL OF POLICE
         OFFICE OF THE INSPECTOR GENERAL OF
         POLICE,CENTRAL REGION,ERNAKULAM-682031.
 Review Petition No.1108 of 2015
in
W.P.(C) No.26133 of 2013                     2



     3       THE DEPUTY INSPECTOR GENERAL OF POLICE
             OFFICE OF THE DEPUTY INSPECTOR GENERAL OF POLICE,
             CENTRAL REGION,ERNAKULAM-682031.

     4       THE DISTRICT COLLECTOR
             COLLECTORATE,KOTTAYAM-686001.

     5       THE DISTRICT POLICE CHIEF
             KOTTAYAM-686001.

     6       K.V.SURESH
             S/O.VASAVAN,VAVATHIL
             HOUSE,MALAM,MANARCADU.P.O,PIN-696019.

             BY SR.GP T.K. VIPINDAS


         THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
02.11.2021,     THE    COURT      ON   THE       SAME   DAY   DELIVERED   THE
FOLLOWING:
 Review Petition No.1108 of 2015
in
W.P.(C) No.26133 of 2013                    3




              P.B.SURESH KUMAR & C.S.SUDHA, JJ.
              --------------------------------------------------
                  Review Petition No.1108 of 2015
                                       in
                      W.P.(C) No.26133 of 2013
                 -----------------------------------------------
          Dated this the 2nd day of November, 2021.


                                  ORDER

P.B.Suresh Kumar, J.

This review petition is instituted seeking orders

reviewing the judgment in W.P.(C) No.26133 of 2013 passed as

early as on 03.07.2014.

2. There was no representation for the review

petitioners when the matter was taken up on 22.10.2021.

Nevertheless, we adjourned the matter to this date with a view to

afford the review petitioners an opportunity to prosecute the

matter, if they are interested in the matter and are advised to do

so.

Review Petition No.1108 of 2015 in

3. There is no representation for the review

petitioners today also.

In the circumstances, this review petition is dismissed

for default.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

C.S.SUDHA, JUDGE.

Ds 02.11.2021 Review Petition No.1108 of 2015 in

APPENDIX PETITIONERS EXHIBITS

ANNEXURE A: CERTIFIED COPY OF JUDGMENT IN WP(C) NO.26133 OF 2013.

ANNEXURE B: TRUE COPY OF THE E-MAIL COMMUNICATION DATED 28.08.2014.